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Rajasthan High Court judgments

44,813 judgments · page 192 of 2,241

High Courts29 Oct 2021Dismissed

Idan Ram Vs State And Others

Rajasthan High Court · (2021) 10 RAJ CK 0086

Code Of Criminal Procedure, 1973 — Section 164, 313, 378Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts29 Oct 2021Partly Allowed

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0081

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 304B(2), 306, 498A
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High Courts29 Oct 2021Partly Allowed

Fuljhari Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0080

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 304B(2), 306, 498A
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High Courts29 Oct 2021Partly Allowed

Mohan Lal And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0079

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 21, 21(c), 22, 23, 25, 28, 29, 30Code Of Criminal Procedure, 1973 — Section 30(1), 313Indian Penal Code, 1860 — Section 63, 64, 65, 66, 67, 68, 69, 70, 120B
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High Courts28 Oct 2021Partly Allowed

Bhimsen Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0085

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Electricity Act, 2003 — Section 135
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High Courts25 Oct 2021Dismissed

Sunil Kallani S/O Hari Kishan Kallani Vs State Of Rajasthan

Rajasthan High Court · (2021) 10 RAJ CK 0062

Constitution Of India, 1950 — Article 21, 32Code Of Criminal Procedure, 1973 — Section 41, 41B, 42, 46, 46(1), 68, 71, 78(2), 81, 101, 105, 167, 167(2), 356(5), 437, 437(3), 438, 438(1), 439Indian Penal Code, 1860 — Section 376AB, 376(3), 376DA, 376DB
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