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Rajasthan High Court judgments

44,813 judgments · page 191 of 2,241

High Courts16 Nov 2021Allowed

Gopal Krishna And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 11 RAJ CK 0027

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3[2][v], 14AIndian Penal Code, 1860 — Section 147, 148, 302, 307, 323, 327, 341, 342, 384Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Nov 2021Dismissed

Devkaran Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 11 RAJ CK 0026

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(2)(ii), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts16 Nov 2021Dismissed

Imam Bax Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 11 RAJ CK 0025

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 306, 376, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Nov 2021Allowed

Mukesh And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 11 RAJ CK 0024

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 323, 341, 354Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Nov 2021

Arti And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 11 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 437A, 374(2)Indian Penal Code, 1860 — Section 302, 120BEvidence Act, 1872 — Section 27, 65B
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High Courts15 Nov 2021Allowed

Heeraram Vs State

Rajasthan High Court · (2021) 11 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 201, 302Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(vi)
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High Courts15 Nov 2021Allowed

Shubham Vs State Of Rajasthan

Rajasthan High Court · (2021) 11 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Rajasthan Public Examination (Use Of Unfair Means) Act, 1992 — Section 4B
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High Courts12 Nov 2021Allowed

Dinesh Vs State

Rajasthan High Court · (2021) 11 RAJ CK 0017

Essential Commodities Act, 1955 — Section 3, 7Indian Penal Code, 1860 — Section 285Code Of Criminal Procedure, 1973 — Section 439
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High Courts09 Nov 2021Allowed

Vikram Rana Vs State

Rajasthan High Court · (2021) 11 RAJ CK 0005

Prevention Of Corruption (Amended) Act, 2018 — Section 7Code Of Criminal Procedure, 1973 — Section 439
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