High Courts20 Jan 2022Disposed Of
Shyam Seva Samiti Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0047
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 184 of 2,241
High Courts19 Jan 2022Disposed Of
Anita Suthar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0052
High Courts19 Jan 2022Allowed
Dhagla Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0034
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 376(2)(N), 377, 384, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts19 Jan 2022Allowed
Gopal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0033
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 201, 302, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Jan 2022Disposed Of
Bheem Kant Vyas Vs State And Ors
Rajasthan High Court · (2022) 01 RAJ CK 0031
High Courts19 Jan 2022Disposed Of
Om Prakash Gora And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0030
High Courts18 Jan 2022
Rituraj Singh Rathore Vs State Of Rajasthan & Ors
Rajasthan High Court · (2022) 01 RAJ CK 0046
High Courts18 Jan 2022Allowed
Mangilal Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 376D
High Courts18 Jan 2022Dismissed
Akash Gujar Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0042
Indian Penal Code, 1860 — Section 120B, 379, 467, 468Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Jan 2022Allowed
Gopalram Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454
High Courts18 Jan 2022Allowed
Chhotu Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 323, 341, 342, 365, 395Arms Act, 1959 — Section 3, 25
High Courts18 Jan 2022Allowed
Shiv Lal Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 365, 395Arms Act, 1959 — Section 3, 25
High Courts18 Jan 2022Allowed
Gaytri Devi Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 323, 341, 352, 452
High Courts18 Jan 2022Allowed
Jagdish And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 323, 325, 354, 354B, 354C, 354D, 406, 498ARajasthan Prevention Of Witch Hunting Act, 2015 — Section 4, 5
High Courts18 Jan 2022Allowed
Sameer Khan Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0036
Indian Penal Code, 1860 — Section 34, 120B, 392Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Jan 2022Disposed Of
Mangla Choudhary Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 01 RAJ CK 0045
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Jan 2022Allowed
Dinesh S/O Jagdish Vaishnav Vs N.C.B., Jodhpur
Rajasthan High Court · (2022) 01 RAJ CK 0044
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Jan 2022Allowed
Swaroop Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0025
Indian Penal Code, 1860 — Section 387Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jan 2022Allowed
Chiman Singh Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0024
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439