High Courts03 Jan 2022Allowed
Surendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 173(8), 319, 389Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 186 of 2,241
High Courts03 Jan 2022Allowed
Samshad Vs State
Rajasthan High Court · (2022) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 394, 395, 458
High Courts21 Dec 2021Allowed
Rahul Dave Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts21 Dec 2021Allowed
Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Rajasthan Public Examination (Prevention Of Unfairmeans) Act, 1992 — Section 3, 4
High Courts21 Dec 2021Allowed
Mohit Bhati Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)N
High Courts21 Dec 2021Allowed
Om Prakash And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0061
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437(A)Indian Penal Code, 1860 — Section 34, 302, 304II, 307Evidence Act, 1872 — Section 32
High Courts20 Dec 2021Allowed
Jagsir Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0066
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(I)(w)(i)(ii), 3(I)(w)(ii), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 354, 376(2)(N), 450Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Kaluram S/O Gheesaram Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0065
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14AIndian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Ramchander Vs State
Rajasthan High Court · (2021) 12 RAJ CK 0060
Indian Penal Code, 1860 — Section 3802, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Chainaram Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0059
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Chailu Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0058
Indian Penal Code, 1860 — Section 34, 143, 307, 308, 323, 341, 365Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Kanhaiyala Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0057
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Kajali Devi Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0056
Indian Penal Code, 1860 — Section 376(D)Information Technology Act, 2000 — Section 66(e)Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed
Narendra Kumar Vs State
Rajasthan High Court · (2021) 12 RAJ CK 0055
Indian Penal Code, 1860 — Section 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2021Disposed Of
Jhuma Kumari And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Dec 2021Disposed Of
Lata And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Dec 2021Disposed Of
Rekha Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 342, 365, 376D, 377Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA)
High Courts17 Dec 2021Allowed
Madan Vyas And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0051
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 379Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Dec 2021Allowed
Chandrakant And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 12 RAJ CK 0050
Indian Penal Code, 1860 — Section 323, 376, 406, 498A, 504, 511Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Dec 2021Allowed
Nasir Khan Vs State Of Rajasthan
Rajasthan High Court · (2021) 12 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 354C, 354D, 376(1), 376D, 384Information Technology Act, 2000 — Section 67, 67A