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Rajasthan High Court judgments

44,813 judgments · page 1,724 of 2,241

High Courts20 Oct 1995Dismissed

State of Rajasthan Vs Satya Narain and Others

Rajasthan High Court · (1996) CriLJ 2146 : (1996) 2 RCR(Criminal) 191 : (1996) 2 RLW 514 : (1996) 2 RLW 33

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27Opium Act, 1878 — Section 9
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High Courts19 Oct 1995Allowed

Bhanwarlal Vs State

Rajasthan High Court · (1996) 2 RLW 166 : (1996) 1 WLC 710 : (1995) 2 WLN 653

Rajasthan Municipalities Act, 1959 — Section 285
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High Courts19 Oct 1995Allowed

Anandi Lal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1996 Raj 154 : (1996) 2 WLC 36

Constitution of India, 1950 — Article 226, 227Rajasthan High Court Ordinance, 1949 — Section 18Rajasthan Land Revenue Act, 1956 — Section 82
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High Courts22 Sept 1995Allowed

Ramanuj Vs State of Rajasthan

Rajasthan High Court · (1996) CriLJ 1790 : (1996) 2 RLW 423 : (1996) 2 WLC 191

Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 309
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High Courts15 Sept 1995

The State Vs Banwari Lal

Rajasthan High Court · (1996) CriLJ 1078 : (1996) 1 RLW 194 : (1996) WLC 438 : (1995) 2 WLN 609

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1), 366, 368Penal Code, 1860 (IPC) — Section 302
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