High Courts14 Sept 1995Dismissed

Satya Prakash Vs Smt. Premlata

Rajasthan High Court · (1996) 1 DMC 657 : (1996) 2 RLW 653 : (1996) 1 WLC 179

Civil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 19, 19(1), 19(2), 19(3), 19(4)Hindu Marriage Act, 1955 — Section 13, 24
High Courts13 Sept 1995

State of Rajasthan Vs Mamraj and Others

Rajasthan High Court · (1996) 1 ALT(Cri) 14 : (1996) CriLJ 1823 : (1996) 1 WLC 104

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 302, 307, 34, 460
High Courts05 Sept 1995

Shabbir Mohammad Vs State of Rajasthan

Rajasthan High Court · (1996) CriLJ 2015 : (1996) 2 RCR(Criminal) 23 : (1996) 1 RLW 282 : (1996) 1 WLC 413

Criminal Procedure Code, 1973 (CrPC) — Section 272, 273, 274, 275, 276Evidence Act, 1872 — Section 123, 124, 145, 157, 159Penal Code, 1860 (IPC) — Section 120B, 302
High Courts30 Aug 1995Dismissed

Vinod Kumar Vs Smt. Kaushalya

Rajasthan High Court · (1996) 1 DMC 603 : (1996) 2 WLC 512

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 25
High Courts25 Aug 1995Allowed

Gopali (Smt.) Vs Bhagchand and Another

Rajasthan High Court · (1997) ACJ 682 : (1998) 3 LLJ 507 : (1996) 2 RLW 288 : (1996) 2 WLC 451

Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 143