High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs USHA PRESTRESSED and ALLIED INDUSTRIES.
Rajasthan High Court · (1996) 131 CTR 551
Income Tax Act, 1961 — Section 256, 43B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,722 of 2,241
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs RODAJI DEEP CHAND.
Rajasthan High Court · (1996) 132 CTR 15
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
Commissioner of Income Tax Vs Radha Madhav Gum Factory
Rajasthan High Court · (1995) 11 RAJ CK 0017
Income Tax Act, 1961 — Section 256(1), 43(1)
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs LAKE CITY WINES.
Rajasthan High Court · (1996) 131 CTR 478
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs EMERY STONES MANUFACTURING CO.
Rajasthan High Court · (1999) 157 CTR 593
Income Tax Act, 1961 — Section 256
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs MADAN and CO.
Rajasthan High Court · (1996) 131 CTR 459
Income Tax Act, 1961 — Section 256, 263, 43B
High Courts20 Nov 1995
COMMISSIONER OF WEALTH TAX Vs R. K. INDERJEET SINGH.
Rajasthan High Court · (1996) 130 CTR 350
Wealth Tax Act, 1957 — Section 27(1), 7(4)
High Courts20 Nov 1995
Commissioner of Gift-tax Vs H.H. Maharaja Gaj Singh
Rajasthan High Court · (1996) 218 ITR 133
Gift Tax Act, 1958 — Section 26Income Tax Act, 1961 — Section 256, 260
High Courts20 Nov 1995
Commissioner of Income Tax Vs Rajendra Textiles
Rajasthan High Court · (1997) 225 ITR 516
Income Tax Act, 1961 — Section 80HH
High Courts20 Nov 1995
Commissioner of Income Tax Vs M.A. Presstressed Works
Rajasthan High Court · (1996) 130 CTR 206 : (1996) 220 ITR 226
Income Tax Act, 1961 — Section 246, 253, 275
High Courts20 Nov 1995
Commissioner of Income Tax Vs Saboo Emery Stones
Rajasthan High Court · (1996) 220 ITR 295
Income Tax Act, 1961 — Section 2(24), 28
High Courts20 Nov 1995
COMMISSIONER OF GIFT TAX Vs H. H. MAHARAJA GAJ SINGH OF JODHPUR.
Rajasthan High Court · (1996) 130 CTR 217
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 256, 260
High Courts20 Nov 1995
Dinesh Kumar Singhal Vs Jaswant Singh and Others United India Insurance Co. Ltd. Vs Dinesh Kumar Singhal and Others
Rajasthan High Court · (1996) 2 ACC 480 : (1996) 2 RLW 420
Motor Vehicles Act, 1988 — Section 92A
High Courts20 Nov 1995
COMMISSIONER OF INCOME TAX Vs HINDUSTAN RADIATORS.
Rajasthan High Court · (1996) 130 CTR 545
Income Tax Act, 1961 — Section 143, 144B, 154, 207, 208
High Courts17 Nov 1995Allowed
Subhash Bhatia Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 2 RLW 681 : (1996) 2 WLC 50 : (1995) 2 WLN 336
Land Acquisition Act, 1894 — Section 23, 4
High Courts15 Nov 1995
COMMISSIONER OF INCOME TAX Vs SUN STONE ENGINEERING INDUSTRIES PVT. LTD.
Rajasthan High Court · (1996) 132 CTR 203
Income Tax Act, 1961 — Section 2, 256, 28, 80AB, 80HH
High Courts15 Nov 1995
Commissioner of Income Tax Vs Sun Stone Engineering Industries Pvt. Ltd.
Rajasthan High Court · (1996) 220 ITR 182
Income Tax Act, 1961 — Section 2(24), 28, 80AB, 80HH
High Courts14 Nov 1995
Budh Ram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1243 : (1996) 1 RCR(Criminal) 176 : (1995) 2 RLW 559 : (1996) 2 WLC 24
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Probation of Offenders Act, 1958 — Section 4Rajasthan Excise Act, 1950 — Section 16, 54
High Courts14 Nov 1995
Commissioner of Income Tax Vs Rajasthan Udyog
Rajasthan High Court · (1996) 132 CTR 134 : (1997) 225 ITR 468
Finance (Amendment) Act, 1990 — Section 2(24), 28Income Tax Act, 1961 — Section 35B, 80HH, 80J
High Courts14 Nov 1995
Commissioner of Income Tax Vs Emery Stone Manufacturing Co.
Rajasthan High Court · (1996) 220 ITR 39
Income Tax Act, 1961 — Section 2(24), 28