High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs RAJASTHAN TRACTORS.
Rajasthan High Court · (1996) 132 CTR 369
Income Tax Act, 1961 — Section 256, 43B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,721 of 2,241
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs BRIJLAL PAWAN KUMAR.
Rajasthan High Court · (1996) 133 CTR 370
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs MEHTA VEGETABLE PRODUCTS PVT. LTD.
Rajasthan High Court · (1996) 133 CTR 5
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs JYOTI INDUSTRIES.
Rajasthan High Court · (1996) 132 CTR 125
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs SONI TRADERS.
Rajasthan High Court · (1996) 133 CTR 309
Income Tax Act, 1961 — Section 256, 263, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs ARAWALI MINERALS and CHEMICALS INDUSTRIES (P) LTD.
Rajasthan High Court · (1996) 132 CTR 124
Income Tax Act, 1961 — Section 256, 43B
High Courts28 Nov 1995
COMMISSIONER OF INCOME TAX Vs RADIO CENTRE.
Rajasthan High Court · (1996) 133 CTR 187
Income Tax Act, 1961 — Section 139, 256, 43B
High Courts27 Nov 1995Allowed
Chief Executive Officer, Ganganagar Sugar Mills Ltd. and Another Vs Madanlal Pasricha and Another
Rajasthan High Court · (1997) 3 LLJ 445
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 2(17), 2(3), 2(7), 28A, 3
High Courts27 Nov 1995
COMMISSIONER OF INCOME TAX Vs CO-OPERATIVE SUPPLY and COMMISSION SHOP LTD.
Rajasthan High Court · (1996) 133 CTR 40
Banking Regulation Act, 1949 — Section 5Income Tax Act, 1961 — Section 256, 80P
High Courts27 Nov 1995
SAMPAT RAM BUDHMAL Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1997) 138 CTR 156
Income Tax Act, 1961 — Section 142, 147, 148, 256
High Courts27 Nov 1995
COMMISSIONER OF INCOME TAX Vs LADHA LIME PRODUCTS.
Rajasthan High Court · (1996) 131 CTR 403
Income Tax Act, 1961 — Section 143, 256, 263, 43B
High Courts24 Nov 1995
Bhurji and Another Vs Urban Improvement Trust and Another
Rajasthan High Court · (1997) 3 CivCC 420 : (1996) 2 RLW 559
High Courts24 Nov 1995Allowed
Banarsi Devi and Others Vs Haryana Roadways and Another
Rajasthan High Court · (1996) 1 ACC 449 : (1996) 2 WLC 564
Motor Vehicles Act, 1988 — Section 92A
High Courts24 Nov 1995Dismissed
Radhey Shyam and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 134 : (1996) 2 RLW 234 : (1996) 3 WLC 757
Constitution of India, 1950 — Article 226
High Courts24 Nov 1995Allowed
Dinesh Kumar Daddich and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 449 : (1996) 2 RLW 393 : (1996) 2 WLC 549
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs SYNTHETIC STONES
Rajasthan High Court · (1999) 157 CTR 591
Income Tax Act, 1961 — Section 256, 43, 80J
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs CHANDRA SINGH and SONS.
Rajasthan High Court · (1996) 131 CTR 547
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs BOMBAY MOTORS CO.
Rajasthan High Court · (1996) 130 CTR 286
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs BOMBAY MOTORS.
Rajasthan High Court · (1996) 132 CTR 38
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
Ram Pyari and Others Vs Bharat Singh and Others
Rajasthan High Court · (1996) 2 ACC 162 : (1996) 2 RLW 443 : (1996) 2 WLC 718
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 297, 304A, 337