COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,693 of 2,241

High Courts31 Jan 1997Dismissed

Smt. Nazara and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (1998) 2 RCR(Civil) 580 : (1997) 1 RLW 445 : (1997) 2 WLC 550 : (1997) 1 WLN 426

Railway Claims Tribunal Act, 1987 — Section 13, 23Railways Act, 1989 — Section 123, 124, 124A

High Courts31 Jan 1997Dismissed

Ramesh Chand and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1998) 2 RCR(Criminal) 255 : (1997) 2 WLC 587 : (1997) 1 WLN 415

Constitution of India, 1950 — Article 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 120B, 498A

High Courts31 Jan 1997Allowed

Maharban Singh Vs State of Raj. and Others

Rajasthan High Court · (1998) 1 RLW 45 : (1997) 2 WLC 482 : (1997) 1 WLN 304

Constitution of India, 1950 — Article 14, 16, 300, 309

High Courts31 Jan 1997

Smt. Paroo and Others Vs Likhma Ram and Others

Rajasthan High Court · (1998) ACJ 628 : AIR 1997 Raj 202 : (1997) 1 RLW 526 : (1997) 2 WLC 396 : (1997) 1 WLN 437

Motor Vehicles Act, 1988 — Section 140, 147

High Courts31 Jan 1997

C.D. Grover and Others Vs Ashok Kumar

Rajasthan High Court · AIR 1997 Raj 281 : (1998) 1 CivCC 442 : (1997) WLC 719

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1

High Courts31 Jan 1997Dismissed

Ramesh Chand and Others Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2178 : (1997) 1 RLW 437

Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 321, 330, 482Penal Code, 1860 (IPC) — Section 120B, 498A

High Courts31 Jan 1997

Rameshwar Vs State of Rajasthan

Rajasthan High Court · (1997) 1 WLN 158

High Courts31 Jan 1997Allowed

United India Insurance Company Vs Pema Ram and Others

Rajasthan High Court · (1997) 1 RLW 539 : (1997) 2 WLC 647 : (1997) 1 WLN 418

Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 149

High Courts30 Jan 1997

Hira Lal and Others Vs Mohan Lal and Others

Rajasthan High Court · (1997) 1 RLW 377 : (1997) 2 WLC 704 : (1997) 1 WLN 412

Limitation Act, 1963 — Section 5

High Courts30 Jan 1997

Nand Kishore Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2471

Criminal Procedure Code, 1973 (CrPC) — Section 123, 262, 263, 264, 265Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(3), 16, 16(1), 2(1)Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18

High Courts30 Jan 1997

Gobind Singh and Another Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 1825

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34, 449Rajasthan Children Act, 1970 — Section 2, 20, 21, 24, 26

High Courts30 Jan 1997

Lal Chand Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2170 : (1997) 3 RCR(Criminal) 795

Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401, 465Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 11, 11(1)Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18

High Courts30 Jan 1997Dismissed

Dilip Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 1854

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468

High Courts30 Jan 1997

Tata Housing Development Co. Ltd. Vs The Competent Authority Urban Land Ceiling and Others

Rajasthan High Court · (1997) 1 RLW 532 : (1996) 1 WLN 411

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 6

High Courts29 Jan 1997

Buppulari Chinna Brahmanna and Another Vs State and Another

Rajasthan High Court · (1998) 2 RLW 1168 : (1998) 1 WLC 537 : (1997) 1 WLN 357

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120B, 406, 407, 420

High Courts29 Jan 1997Allowed

Smt. Rama and Others Vs Smt. Magan Bai and Others

Rajasthan High Court · (1997) 1 RLW 379 : (1997) 2 WLC 450 : (1997) 1 WLN 406

Specific Relief Act, 1963 — Section 20

High Courts28 Jan 1997

Dharam Singh Vs State of Raj. and Others

Rajasthan High Court · (1997) 1 WLN 150

Irrigation and Drainage Rules, 1955 — Rule 11(3)

High Courts28 Jan 1997Dismissed

Badri Lal Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2060 : (1997) 2 RLW 760 : (1997) 1 WLN 268

Criminal Procedure Code, 1973 (CrPC) — Section 397Essential Commodities Act, 1955 — Section 3, 7

High Courts28 Jan 1997Allowed

Hari Narayan and Others Vs Topkhana Desh Grah Nirman Samiti Ltd.

Rajasthan High Court · AIR 1997 Raj 174 : (1997) 2 CivCC 365 : (1997) 2 WLC 407

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13

High Courts28 Jan 1997Dismissed

Punjab National Bank and Others Vs Millen Sales Corporation and Others

Rajasthan High Court · AIR 1997 Raj 151 : (1997) 2 CivCC 177 : (1997) 3 RCR(Civil) 74 : (1997) 1 RLW 454 : (1997) 2 WLC 535 : (1997) 1 WLN 152

Civil Procedure Code, 1908 (CPC) — Section 21(1)Contract Act, 1872 — Section 194