High Courts14 Feb 1997Allowed
R. Unnikrishnan Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 1 RLW 483 : (1997) 2 WLC 464 : (1997) 1 WLN 201
Army Act, 1950 — Section 71Border Security Force Act, 1968 — Section 40, 48
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,692 of 2,241
High Courts13 Feb 1997Dismissed
Ummar Mohammad Vs State of Raj. and Another
Rajasthan High Court · (1997) 2 RLW 779 : (1997) 1 WLN 199
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 397Penal Code, 1860 (IPC) — Section 323, 427Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts11 Feb 1997Dismissed
Kewal Chand and Another Vs Khuman Chand
Rajasthan High Court · AIR 1997 Raj 194
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts11 Feb 1997Dismissed
Bablu @ Mohd. Ali Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 338 : (1997) WLC 355 : (1997) 1 WLN 197
High Courts07 Feb 1997Allowed
Saleem Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 605 : (1998) 2 RCR(Criminal) 95 : (1998) 1 RLW 202
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts07 Feb 1997Allowed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1751 : (1997) 2 RCR(Criminal) 814 : (1997) 1 RLW 435 : (1997) 2 WLC 575 : (1997) 1 WLN 189
Criminal Procedure Code, 1973 (CrPC) — Section 385, 386, 482Rajasthan Control of Goondas Act, 1975 — Section 3
High Courts07 Feb 1997Allowed
Ram Pratap and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 444 : (1997) 2 WLC 760 : (1997) 1 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts06 Feb 1997Allowed
Kishore Kumar Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 487 : (1997) 2 WLC 609 : (1997) 1 WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts06 Feb 1997Allowed
Hari Singh and Others Vs State and Others
Rajasthan High Court · (1997) 1 RLW 427 : (1997) 2 WLC 749 : (1997) 1 WLN 183
Constitution of India, 1950 — Article 226, 227
High Courts06 Feb 1997Allowed
Navin Chand Nemichand Jaweri Vs Firm Tulsi Domestic Appliances and Others
Rajasthan High Court · (1997) 1 RLW 442 : (1997) WLC 533 : (1997) 1 WLN 170
Limitation Act, 1963 — Section 5
High Courts06 Feb 1997Allowed
Suresh Kumar Chug Vs State and Others
Rajasthan High Court · (1997) 1 RLW 383 : (1997) 2 WLC 355 : (1997) 1 WLN 181
High Courts06 Feb 1997Allowed
Narain Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 3 RCR(Criminal) 44 : (1997) 1 RLW 600 : (1997) 1 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 399, 420Penal Code, 1860 (IPC) — Section 420
High Courts05 Feb 1997Allowed
Smt. Nanu Vs The State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 424 : (1997) 2 WLC 371 : (1997) 1 WLN 167
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 1997
Ramesh Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 WLN 159
High Courts05 Feb 1997Allowed
Banwari Lal Gaur Vs National Institute of Ayurveda and Another
Rajasthan High Court · (1997) 2 RLW 879 : (1997) 1 WLN 162
High Courts04 Feb 1997
Devidass Rao Deshmukh Vs Rajasthan State Road Trans. Corpn.
Rajasthan High Court · (1997) 1 ACC 535
High Courts03 Feb 1997Dismissed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1971 : (1997) 1 WLN 310
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 107, 108
High Courts03 Feb 1997
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2355
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148, 302, 307, 341Penal Code, 1860 (IPC) — Section 149
High Courts03 Feb 1997Allowed
Chander Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1777 : (1997) 1 RLW 404 : (1997) 2 WLC 642 : (1997) 1 WLN 430
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 447
High Courts03 Feb 1997Allowed
Urban Improvement Trust Vs Poonam Chand
Rajasthan High Court · AIR 1997 Raj 134 : (1997) 1 RLW 396 : (1997) 2 WLC 430 : (1997) 1 WLN 432
Limitation Act, 1963 — Section 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 4(1)