High Courts05 Mar 1997

Rajeshwari Vs Devanand and Others

Rajasthan High Court · (1997) 2 RCR(Criminal) 816 : (1997) 1 RLW 503 : (1997) 2 WLC 364 : (1997) 1 WLN 277

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 81
High Courts05 Mar 1997

Baldev Prakash Vs Roop Chand

Rajasthan High Court · (1998) 1 CivCC 33 : (1997) 3 RCR(Civil) 3 : (1997) 3 RCR(Criminal) 43 : (1997) 1 RLW 593 : (1997) 2 WLC 444 : (1997) 1 WLN 276

Penal Code, 1860 (IPC) — Section 379
High Courts27 Feb 1997Allowed

Umaram Vs State of Rajasthan and Another

Rajasthan High Court · (1997) CriLJ 2793

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 451, 452, 457Motor Vehicles Act, 1988 — Section 146, 2(30), 40, 41, 44Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts27 Feb 1997Allowed

Ram Kishan Vs State of Rajasthan

Rajasthan High Court · (1997) CriLJ 2143

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 421, 422Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326Probation of Offenders Act, 1958 — Section 4(1), 5(1)
High Courts14 Feb 1997Dismissed

Om Singh Vs State of Rajaslhan

Rajasthan High Court · (1997) CriLJ 2419

Criminal Procedure Code, 1973 (CrPC) — Section 161, 302, 313Evidence Act, 1872 — Section 110, 118, 161, 27, 6Penal Code, 1860 (IPC) — Section 302, 447