High Courts26 Mar 1998
Ramesh Singh Vs State of Rajasthan
Rajasthan High Court · (1999) 2 DMC 260 : (1998) 3 RLW 1617 : (1999) 2 WLC 47 : (1998) 1 WLN 573
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,662 of 2,241
High Courts26 Mar 1998Dismissed
Indian Hotel Company Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 959 : (1998) 3 WLC 728 : (1998) 1 WLN 584
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 200, 202, 204Evidence Act, 1872 — Section 114
High Courts25 Mar 1998Allowed
Thanchand and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 3700 : (1998) 3 RLW 1432 : (1998) 3 WLC 521 : (1998) 1 WLN 287
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 200, 202, 204Penal Code, 1860 (IPC) — Section 120B, 466, 474
High Courts25 Mar 1998Allowed
Resident Engineer, Rajasthan State Bridge and Construction Corpn. Ltd. Vs Om Prakash and Another
Rajasthan High Court · (1999) 1 LLJ 1225 : (1998) 2 RLW 829
Industrial Disputes Act, 1947 — Section 2, 25F, 25T
High Courts25 Mar 1998Dismissed
Jeet Singh Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1221 : (1998) 1 WLN 298
Penal Code, 1860 (IPC) — Section 376, 511
High Courts25 Mar 1998
Patiya Vs State of Rajasthan
Rajasthan High Court · (1998) 3 WLC 176 : (1998) 1 WLN 291
Penal Code, 1860 (IPC) — Section 304
High Courts25 Mar 1998Dismissed
Malu Ram Vs State of Rajasthan
Rajasthan High Court · (1998) 3 RLW 1426 : (1998) 3 WLC 300 : (1998) 1 WLN 374
Penal Code, 1860 (IPC) — Section 376, 511
High Courts25 Mar 1998Allowed
Resident Engineer, Rajasthan State Bridge and Construction Corporation Ltd. Vs Om Prakash and Another
Rajasthan High Court · (1999) 1 WLC 393 : (1998) 1 WLN 386
Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25T
High Courts25 Mar 1998
Smt. Yasoda and Another Vs State of Rajasthan
Rajasthan High Court · (1998) 3 RLW 1631 : (1999) 3 WLC 115 : (1998) 1 WLN 293
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 190, 204Penal Code, 1860 (IPC) — Section 120, 120B, 147, 149, 173
High Courts25 Mar 1998Dismissed
Purkha Ram Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 974 : (1999) 3 WLC 170 : (1998) 1 WLN 299
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts24 Mar 1998Dismissed
Mahaveer Vs Smt. Poona Devi and Anr
Rajasthan High Court · (1998) 2 RLW 1228 : (1998) 3 WLC 358 : (1998) 1 WLN 285
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190Penal Code, 1860 (IPC) — Section 384, 406, 420, 467, 468
High Courts24 Mar 1998
Tara Chand Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1345 : (1999) 1 WLC 87 : (1998) 1 WLN 300
Constitution of India, 1950 — Article 16, 226
High Courts24 Mar 1998
Commissioner of Income Tax Vs Silver and Art Palace
Rajasthan High Court · (2000) 246 ITR 798
Income Tax Act, 1961 — Section 256, 256(2), 263, 80HHC
High Courts24 Mar 1998
Ismile and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 3703 : (1998) 2 RLW 758 : (1998) 3 WLC 255 : (1998) 1 WLN 314
Criminal Procedure Code, 1973 (CrPC) — Section 481, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts23 Mar 1998Allowed
Smt. Manju Vs Krishan Gopal
Rajasthan High Court · (1998) 4 RCR(Civil) 122 : (1998) 2 RLW 1071 : (1998) 3 WLC 29 : (1998) 1 WLN 358
Civil Procedure Code, 1908 (CPC) — Section 151, 9Hindu Marriage Act, 1955 — Section 9
High Courts23 Mar 1998Partly Allowed
Amar Singh Vs Ghanshyam and Others
Rajasthan High Court · AIR 1998 Raj 333 : (2000) 1 CivCC 66 : (1999) 1 CivCC 80 : (1998) 3 RLW 1590 : (1999) 2 WLC 407 : (1998) 1 WLN 365
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts23 Mar 1998
Swami Rameshwara Nand Puri Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2193
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3), 438Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Mar 1998
Rallis India Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 3593 : (1998) 4 RCR(Criminal) 344 : (1998) 3 RLW 1498 : (1998) 3 WLC 373 : (1997) WLC 682 : (1998) 1 WLN 305
Criminal Procedure Code, 1973 (CrPC) — Section 204, 319, 482Evidence Act, 1872 — Section 114Insecticides Act, 1968 — Section 29(1), 33, 33(2), 33(3)
High Courts20 Mar 1998
Rimjhu Khan Vs State of Rajasthan
Rajasthan High Court · (1998) 3 RLW 1424 : (1998) 3 WLC 232 : (1998) 1 WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 143, 323, 341, 354
High Courts20 Mar 1998Dismissed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1352 : (1999) 1 WLC 180 : (1998) 1 WLN 370
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16