High Courts20 Apr 1998Dismissed
Smt. Saroj Vs Gram Panchayat
Rajasthan High Court · AIR 1998 Raj 282
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,660 of 2,241
High Courts20 Apr 1998
Paras Ram Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 983 : (1998) 3 WLC 462 : (1998) 1 WLN 188
High Courts20 Apr 1998
Ramu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 1 WLN 480
Constitution of India, 1950 — Article 162, 309
High Courts18 Apr 1998Allowed
State of Rajasthan Vs Kera and Others
Rajasthan High Court · (1999) 3 WLC 280 : (1998) 1 WLN 608
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 162, 173, 190
High Courts17 Apr 1998Allowed
Ganpati Khanij Udhyog Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1998 Raj 217
Mineral Concession Rules, 1960 — Rule 27
High Courts17 Apr 1998
Pani Devi Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 164 CTR 459 : (2000) 245 ITR 798 : (2001) 114 TAXMAN 315
Income Tax Act, 1961 — Section 142(2A), 44AB
High Courts16 Apr 1998Dismissed
Rahul alias Babu Lal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3664 : (1998) 3 RLW 1515 : (1999) 1 WLC 55 : (1998) 1 WLN 662
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401, 428Evidence Act, 1872 — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts15 Apr 1998Allowed
Shravan Vs The State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1286 : (1999) 2 WLC 690 : (1998) 1 WLN 203
High Courts15 Apr 1998Allowed
Guman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1067 : (1998) 3 WLC 216 : (1998) 1 WLN 214
High Courts06 Apr 1998Allowed
Ram Niwas and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2401
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 201, 302, 364, 365
High Courts06 Apr 1998Allowed
Smt. Nirmala Vs The Collector, Jodhpur and Another
Rajasthan High Court · AIR 1998 Raj 219 : (1998) 3 CivCC 229
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Apr 1998Allowed
Saroj Sharma Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3419
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Apr 1998Allowed
Rajasthan State Road Transport Corporation Vs Mahaveer Singh and Another
Rajasthan High Court · (2001) 3 LLJ 1075 : (1998) 3 WLC 229
Apprentices Act, 1961 — Section 2
High Courts06 Apr 1998Allowed
Dhan Raj Vs The State of Rajasthan
Rajasthan High Court · (1998) 3 RLW 1612 : (1999) 3 WLC 299 : (1998) 1 WLN 620
Penal Code, 1860 (IPC) — Section 323, 324, 325
High Courts06 Apr 1998Dismissed
Thomas Chandy Vs Rajasthan Financial Corporation and Another
Rajasthan High Court · (1998) 2 RLW 1356 : (1998) 3 WLC 627 : (1998) 1 WLN 621
Constitution of India, 1950 — Article 14, 141, 16, 226, 309
High Courts03 Apr 1998Dismissed
State Vs Alokik Jain and Others
Rajasthan High Court · AIR 1998 Raj 348 : (1998) 1 WLN 616
Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 55
High Courts03 Apr 1998Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1008 : (1998) 3 WLC 197 : (1998) 1 WLN 346
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts03 Apr 1998
Ramlal Vs Smt. Oaki Devi and Others
Rajasthan High Court · (1998) 3 RLW 1442 : (1998) 3 WLC 464 : (1998) 1 WLN 618
Penal Code, 1860 (IPC) — Section 307, 498A
High Courts02 Apr 1998Dismissed
Kalyan and Others Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 981 : (1998) 3 WLC 559 : (1998) 1 WLN 344
Penal Code, 1860 (IPC) — Section 147, 149, 302, 325
High Courts02 Apr 1998
National Insurance Co. Ltd. Vs Heera and Others
Rajasthan High Court · (2000) ACJ 963 : (1999) 1 RLW 368 : (1999) 1 WLC 551 : (1998) 1 WLN 641
Civil Procedure Code, 1908 (CPC) — Section 115, 3Constitution of India, 1950 — Article 133, 134A, 227, 372General Clauses Act, 1897 — Section 6