High Courts27 May 1998Allowed
Arjun Lal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3524
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Motor Vehicles Act, 1988 — Section 207
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,658 of 2,241
High Courts27 May 1998Allowed
Laxmikant and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3245
Constitution of India, 1950 — Article 21Essential Commodities Act, 1955 — Section 3, 7
High Courts27 May 1998Dismissed
Ram Niwas Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 3 RLW 1964 : (1998) 3 RLW 1642 : (1997) 1 WLC 565 : (1998) 1 WLN 684
Constitution of India, 1950 — Article 141, 142
High Courts20 May 1998Dismissed
Ratan Lal Vs Kanhiya Lal
Rajasthan High Court · (1998) 3 RLW 1435
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 May 1998
Shiv Lal Vs State of Rajasthan
Rajasthan High Court · (1999) 1 ACR 475
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1), 8
High Courts15 May 1998Allowed
Ramesh Singhania Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 LLJ 1206 : (1998) 3 WLC 598
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8F, 8G
High Courts15 May 1998Allowed
Madhav Gopal Garg Vs Bhilwara Ajmer Kshetriya Gramin Bank
Rajasthan High Court · (1999) 3 LLJ 679 : (1998) 3 RLW 1626 : (1999) 2 WLC 694
High Courts14 May 1998
Central Bank of India Vs Smt. Sarojini Kumari
Rajasthan High Court · (1999) CriLJ 2130 : (1998) 3 RLW 1417 : (1998) 3 WLC 288
High Courts13 May 1998Dismissed
Om Prakash Vs Babli
Rajasthan High Court · (1999) 2 DMC 619 : (1998) 3 WLC 429
Hindu Marriage Act, 1955 — Section 13, 24
High Courts12 May 1998Allowed
Madan Singh Rawat Vs Ajmer Central Co-operative Bank and Others
Rajasthan High Court · (2000) 1 LLJ 984 : (1999) 1 RLW 129 : (1999) 1 WLC 43
Industrial Disputes Act, 1947 — Section 25F
High Courts12 May 1998
Baburam alias Babulal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 May 1998Dismissed
Project Director, Agriculture and Soil Survey Vs Surendra Singh and Another
Rajasthan High Court · (2000) 3 LLJ 1475 : (1998) 3 RLW 1478 : (1999) 1 WLC 206
Industrial Disputes Act, 1947 — Section 36(4)
High Courts06 May 1998Dismissed
Rajasthan Art Emporium Vs Rajasthan State Industrial and Investment Corpn. and Another
Rajasthan High Court · AIR 1998 Raj 277 : (1999) 1 WLC 16
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts06 May 1998Dismissed
Marudhara Conductors and Another Vs Haryana State Electricity Board and Another
Rajasthan High Court · AIR 1998 Raj 322 : (1998) 3 RLW 1428 : (1998) 3 WLC 665
Constitution of India, 1950 — Article 226
High Courts06 May 1998
Rajasthan Communication Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 162 CTR 349 : (2000) 244 ITR 636 : (1999) 2 RLW 1268 : (2000) 113 TAXMAN 1
Income Tax Act, 1961 — Section 273, 273A
High Courts05 May 1998
Smt. Ronak Begum and Others Vs Jorasingh and Others
Rajasthan High Court · AIR 1998 Raj 262
Motor Vehicles Act, 1939 — Section 95
High Courts04 May 1998Dismissed
Devi Singh Vs State and Others
Rajasthan High Court · (1998) 3 RLW 1593 : (1999) 2 WLC 363 : (1998) 1 WLN 240
Rajasthan Panchayat Act, 1953 — Section 23(1)(a)
High Courts02 May 1998
National Engineering Industries Ltd., Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 229 : (1999) 1 WLC 276
Evidence Act, 1872 — Section 115Rajasthan Land Revenue Act, 1956 — Section 102, 88
High Courts01 May 1998Dismissed
Satya Narain Vs Kundan Lal
Rajasthan High Court · AIR 1998 Raj 338 : (1998) 3 WLC 527
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts29 Apr 1998Dismissed
The Ganganagar Sugar Mills Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (1998) 3 RLW 1459 : (1998) 3 WLC 556 : (1998) 1 WLN 353
Constitution of India, 1950 — Article 226, 227