High Courts19 Mar 1998
Sharda Sharma Vs Anand Kanwar and Others
Rajasthan High Court · (1999) WLC 234 : (1998) 1 WLN 292
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,663 of 2,241
High Courts19 Mar 1998Dismissed
Akram and Another Vs State of Rajasthan
Rajasthan High Court · (1999) 1 WLC 242 : (1998) 1 WLN 280
Juvenile Justice Act, 1986 — Section 2, 32, 35Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 326
High Courts19 Mar 1998Dismissed
Champalal (deceased by L.R's.) Vs Thakurji Shri Gopalji
Rajasthan High Court · AIR 1998 Raj 220 : (1998) 3 CivCC 298 : (1998) WLC 559
Evidence Act, 1872 — Section 103Rajasthan Public Trusts Act, 1959 — Section 2(11)
High Courts19 Mar 1998
Lokesh Meena and Others Vs Malviya Regional Engineering College, Jaipur and Others
Rajasthan High Court · AIR 1998 Raj 312 : (1999) 1 RLW 13 : (1998) 2 WLC 638
Constitution of India, 1950 — Article 14, 226
High Courts18 Mar 1998Dismissed
Kalu Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1998) 4 RCR(Criminal) 95 : (1998) 2 RLW 1070 : (1998) 3 WLC 117 : (1998) 1 WLN 278
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24Penal Code, 1860 (IPC) — Section 302, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 15, 3
High Courts18 Mar 1998Dismissed
Smt. Tej Kaur and Others Vs Jeet Singh and Others
Rajasthan High Court · AIR 1998 Raj 201 : (1998) 3 CivCC 609
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 10
High Courts17 Mar 1998
Noor Khan Vs State of Rajasthan
Rajasthan High Court · (1998) 1 ACC 362 : (1999) 2 RCR(Criminal) 101 : (1999) 1 RLW 27 : (1998) 2 WLC 676
Criminal Procedure Code, 1973 (CrPC) — Section 4, 457, 482Motor Vehicles Act, 1988 — Section 11, 123, 15, 17, 18
High Courts17 Mar 1998Dismissed
Gyan Chand Vs State and Others
Rajasthan High Court · AIR 1998 Raj 223 : (1999) 1 CivCC 349 : (1998) 2 RLW 1101 : (1998) 3 WLC 181 : (1998) 1 WLN 276
Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 23, 2(10)Stamp Act, 1899 — Article 23, 2(10)Transfer of Property Act, 1882 — Section 45, 54
High Courts11 Mar 1998Allowed
Dr. Padam Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4645 : (1999) 1 RCR(Criminal) 481 : (1999) 1 WLC 218 : (1998) 1 WLN 265
Criminal Procedure Code, 1973 (CrPC) — Section 125, 362, 397, 482
High Courts11 Mar 1998Dismissed
Jafarullah Vs Kota Open University and Others
Rajasthan High Court · (1998) 2 RLW 1349 : (1998) 3 WLC 269 : (1998) 1 WLN 272
Constitution of India, 1950 — Article 226
High Courts10 Mar 1998Dismissed
Harbans Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 50 : (1998) 3 WLC 43 : (1998) 1 WLN 267
Constitution of India, 1950 — Article 226
High Courts10 Mar 1998Dismissed
State of Rajasthan Vs Kirti Bhargava
Rajasthan High Court · (1998) 3 RCR(Criminal) 525 : (1998) 2 RLW 858 : (1998) 3 WLC 225 : (1998) 1 WLN 324
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts10 Mar 1998
Jaishree Agro Industries Pvt. Ltd. and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 1865
Insecticides Act, 1968 — Section 17(1), 18(1), 22(6), 23(3), 24(4)
High Courts06 Mar 1998
Girdhari Nath Vs State of Rajasthan
Rajasthan High Court · (1999) 1 ACR 545
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 50, 54, 8
High Courts06 Mar 1998Allowed
Gumani and Others Vs Ram Chandra and Others
Rajasthan High Court · (1999) 1 ACC 641 : (1999) ACJ 1559
High Courts06 Mar 1998Allowed
Tara Chand Chokdayat and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1999) 2 LLJ 1279
High Courts06 Mar 1998
Project Manager, Rajasthan State Tungsten Development Corporation and Another Vs Authority under Payment of Wages Act
Rajasthan High Court · (2000) 3 LLJ 1199 : (1998) 2 RLW 994 : (1998) 1 WLN 506
Payment of Wages Act, 1936 — Section 15(2), 7
High Courts06 Mar 1998Allowed
Chain Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1998) 1 WLN 516
COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 21, 226, 32Contract Act, 1872 — Section 23
High Courts06 Mar 1998Dismissed
L.M.P. Precision Engineering Co. Vs Ram Narain
Rajasthan High Court · AIR 1998 Raj 179 : (1998) 3 CivCC 76 : (1998) 2 RLW 875 : (1998) 3 WLC 398 : (1998) 1 WLN 363
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4, Order 29 Rule 3
High Courts06 Mar 1998
Anil Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 202 : (1999) 1 RLW 356 : (1998) 1 WLN 316
Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 6