High Courts17 Nov 1998Allowed
Smt. Gatubai Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1741 : (1999) 3 RCR(Criminal) 140
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,652 of 2,241
High Courts17 Nov 1998Dismissed
Ganesh Oil and General Mills and Another Vs Debts Recovery Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1999 Raj 133 : (1999) 1 RLW 487 : (1999) 1 WLC 208
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 12Rajasthan Tenancy Act, 1955 — Section 37
High Courts17 Nov 1998Dismissed
Rafiq Mohammed Vs Nisar Mohammed
Rajasthan High Court · (1999) 2 RLW 1095 : (1999) WLC 192 : (1999) 1 WLN 218
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Nov 1998Dismissed
Nagpur Sahkari Upbhokta Wholesale Bhandar Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 166 : (1999) 1 RLW 293 : (1999) 2 WLC 721
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts16 Nov 1998Dismissed
Amrit Lal Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1794
Evidence Act, 1872 — Section 62Motor Vehicles Taxation Rules, 1951 — Rule 16Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts13 Nov 1998Dismissed
Prabhu Das Vs District Judge and Others
Rajasthan High Court · (1999) 2 LLJ 123 : (1999) 1 RLW 280
Payment of Wages Act, 1936 — Section 15(2), 17
High Courts13 Nov 1998Dismissed
Ram Karan Vs State of Rajasthan and Others
Rajasthan High Court · (1999) CriLJ 1404 : (2000) 1 RLW 203 : (1999) 2 WLC 391
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 281Penal Code, 1860 (IPC) — Section 147, 149, 354, 363, 366
High Courts12 Nov 1998Allowed
Smt. Badami Vs Bhanwar Lal
Rajasthan High Court · (1999) 4 CivCC 55 : (1999) 1 RLW 290
High Courts10 Nov 1998Dismissed
Mahaveer Prasad Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 67
Constitution of India, 1950 — Article 226Rajasthan Lokayukta and Up-Lokayukta Act, 1973 — Section 9
High Courts09 Nov 1998
Rameshwari Devi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 47 : (1999) 1 RLW 398
Constitution of India, 1950 — Article 14Rajasthan Municipalities Act, 1959 — Section 63, 64
High Courts09 Nov 1998Allowed
Satish Ravilal Shah Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 727 : (1999) 1 RLW 578
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 201
High Courts09 Nov 1998Dismissed
Jagdeo Singh and Others Vs Kumari Disha Banerji and Others
Rajasthan High Court · (1999) 1 CivCC 644 : (1999) 1 RLW 451
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(2)
High Courts06 Nov 1998Allowed
Parmanand Sharma Vs Bar Council of Rajasthan and Another
Rajasthan High Court · AIR 1999 Raj 171 : (2000) 1 RLW 192
Admission and Enrolment of Advocates on Roll of Bar Council of Rajasthan Rules — Rule 1Advocates Act, 1961 — Section 24, 28(2)
High Courts05 Nov 1998
Mangilal Vs Chairman, R.S.R.T.C. and Others
Rajasthan High Court · (2000) 1 ACC 569
High Courts05 Nov 1998
Lalchand Jain Vs Smt. Gheesi
Rajasthan High Court · AIR 1999 Raj 69 : (1999) 1 RLW 297 : (1999) 1 WLC 544
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2)
High Courts05 Nov 1998Allowed
Mumtaz Begum Vs Yusuf Khan
Rajasthan High Court · (1999) CriLJ 322 : (1999) 1 WLC 528
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts03 Nov 1998Allowed
Urban Improvement Trust Vs Umaid Ram
Rajasthan High Court · (1999) 1 CivCC 668 : (1999) 3 RCR(Civil) 86 : (1999) 1 RLW 300
Limitation Act, 1963 — Section 5
High Courts03 Nov 1998Allowed
Ishwarlal and Another Vs Ashok and Another
Rajasthan High Court · (1999) 3 CivCC 7 : (1999) 1 RLW 185
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts30 Oct 1998Dismissed
Jodhpur Gums and Chemicals Pvt. Ltd. Vs Punjab National Bank and Others
Rajasthan High Court · AIR 1999 Raj 38 : (1999) 1 CivCC 539 : (1999) 1 RLW 322 : (1999) 2 WLC 280
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts30 Oct 1998Dismissed
All Gramwasi of Fatehnagar Nagarpalika Vs Nagarpalika, Fatehnagar and Another
Rajasthan High Court · AIR 1999 Raj 134 : (1999) 1 RLW 306 : (1999) 1 WLC 648
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 27