High Courts15 Dec 1998Dismissed
Oriental Insurance Co. Ltd. Vs Nathu Ram and Others
Rajasthan High Court · (2000) ACJ 499 : (1999) WLC 185
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 163B, 165
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,650 of 2,241
High Courts10 Dec 1998
Rajasthan State Road Transport Corporation Vs Sayar Bai and Others
Rajasthan High Court · (2002) 1 ACC 264
High Courts10 Dec 1998Dismissed
R.S.R.T.C. and Another Vs Smt. Sayar Bai and Others
Rajasthan High Court · (2000) ACJ 1302 : AIR 1999 Raj 96
Motor Vehicles Act, 1988 — Section 168, 171
High Courts09 Dec 1998Dismissed
Saddiq Mohammed Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1985
Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1998Allowed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 177 : (1999) 1 WLC 197
Rajasthan Panchayati Raj Act, 1994 — Section 37(4)
High Courts04 Dec 1998Allowed
Khetri Vikas Samiti Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1999 Raj 269 : (1999) 3 WLC 337
Constitution of India, 1950 — Article 14, 226
High Courts04 Dec 1998Allowed
Prabhudayal Vs Susheel Kumar and Others
Rajasthan High Court · (2000) 1 RLW 277 : (1999) 2 WLC 555 : (1999) 1 WLN 30
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97
High Courts03 Dec 1998Dismissed
Union of India (UOI) and Others Vs Girdhari Lal
Rajasthan High Court · AIR 1999 Raj 106
Arbitration and Conciliation Act, 1996 — Section 15
High Courts03 Dec 1998Dismissed
Umed Singh Vs S.D.O. and Others
Rajasthan High Court · (1999) 1 RLW 467 : (1999) 1 WLC 636 : (1999) 1 WLN 39
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 1998Dismissed
Hansa Ram Vs State of Raj. and Others
Rajasthan High Court · (1999) 1 RLW 461 : (1999) 1 WLN 40
High Courts03 Dec 1998Dismissed
Mohanlal Vs State
Rajasthan High Court · (1999) 2 WLC 269 : (1999) 1 WLN 42
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 27, 6Penal Code, 1860 (IPC) — Section 300, 302, 309, 324
High Courts02 Dec 1998Dismissed
Jawahar Grah Nirman Sahakari Samiti Ltd. and Others Vs The Addl. Registrar Cooperative Societies and Others
Rajasthan High Court · (1999) 1 RLW 479 : (1999) 1 WLN 28
Constitution of India, 1950 — Article 226, 227
High Courts02 Dec 1998Dismissed
Tej Singh Vs State of Raj. and Another
Rajasthan High Court · (1999) 1 RLW 471 : (1999) 1 WLC 531 : (1999) 1 WLN 19
Constitution of India, 1950 — Article 226
High Courts02 Dec 1998Dismissed
Deva Ram Vs State of Rajasthan and Another
Rajasthan High Court · (1999) CriLJ 1115
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 451, 482
High Courts02 Dec 1998
Rupeng and Others Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 724 : (1999) WLC 189
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts02 Dec 1998
Gyan Singh Vs State of Rajasthan
Rajasthan High Court · (2000) 1 DMC 634 : (1999) 2 RLW 1170 : (1999) WLC 304
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 2, 4, 406, 498A
High Courts02 Dec 1998Allowed
Chimna Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 93 : (1999) 1 RLW 494 : (1999) 1 WLC 397 : (1999) 1 WLN 14
Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3(8)Rajasthan Municipalities Act, 1959 — Section 72
High Courts02 Dec 1998Dismissed
Hakra and Others Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 1998Dismissed
Sukhdev Singh Vs State of Raj. and Others
Rajasthan High Court · (1999) 1 RLW 464 : (1999) 1 WLN 21
Constitution of India, 1950 — Article 226
High Courts01 Dec 1998Dismissed
Abhishek Joshi Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1999 Raj 152 : (1999) 1 RLW 469 : (1999) 2 WLC 265
Constitution of India, 1950 — Article 226