High Courts05 Jan 1999Allowed

Heera Ram Sirvi Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 877 : (1999) 2 RCR(Criminal) 501 : (1999) WLC 233

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Jan 1999

Smt. Sandhya Guntae Vs Ravi Kant Guntae

Rajasthan High Court · AIR 1999 Raj 128 : (1999) 2 DMC 97 : (1999) 1 RLW 602 : (1999) 2 WLC 40 : (1999) 1 WLN 7

Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7
High Courts04 Jan 1999Allowed

Kanak Mal Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 1091 : (1999) 2 RCR(Criminal) 396 : (1999) 2 RCR(Criminal) 397 : (1999) WLC 300

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts18 Dec 1998Allowed

Omprakash Vs State

Rajasthan High Court · (1999) CriLJ 1987 : (1999) 1 WLC 408

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302