High Courts29 Oct 1998Allowed

Krishan and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 799 : (1999) 1 RLW 66 : (1999) 2 WLC 309

Criminal Procedure Code, 1973 (CrPC) — Section 238, 240, 246, 251APenal Code, 1860 (IPC) — Section 320, 323, 324, 325
High Courts28 Oct 1998Dismissed

Prakash Shukla Vs State and Others

Rajasthan High Court · AIR 1999 Raj 103 : (1999) 2 RLW 1207 : (1999) 1 WLC 413

Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 88