COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,644 of 2,241

High Courts25 Feb 1999Dismissed

Ramjas and Others etc. Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3626 : (1999) 2 RLW 882 : (2000) 1 WLC 328

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 197, 197(1), 197(2)

High Courts25 Feb 1999Dismissed

Jhulelal Charitable and Education Trust Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 309 : (1999) 2 RLW 842 : (2000) 1 WLC 632

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 137, 29Rajasthan Land Revenue Act, 1956 — Section 102A

High Courts25 Feb 1999Dismissed

Kalu Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 1 RLW 583 : (1999) 2 WLC 403 : (1999) 1 WLN 436

Hindu Adoptions and Maintenance Act, 1956 — Section 12, 5, 8

High Courts25 Feb 1999Dismissed

Bhopal Singh Vs State and Another

Rajasthan High Court · (1999) CriLJ 2746 : (1999) 2 RLW 799 : (1999) 3 WLC 452 : (1999) 1 WLN 174

Criminal Procedure Code, 1973 (CrPC) — Section 173

High Courts25 Feb 1999Allowed

Jagdish Chavla and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 2562 : (1999) 2 RLW 803 : (1999) 3 WLC 711

Penal Code, 1860 (IPC) — Section 292, 292(2), 292ARajasthan Video Film Regulation and Exhibition Act, 1990 — Section 10

High Courts24 Feb 1999Allowed

Nand Lal and Others Vs Ramesh Chand and Others

Rajasthan High Court · (1999) 3 CivCC 8 : (2000) 1 RLW 223

Transfer of Property Act, 1882 — Section 53A

High Courts23 Feb 1999Allowed

Moola Ram Vs State of Rajasthan

Rajasthan High Court · (2000) CriLJ 2506 : (1999) WLC 480

Penal Code, 1860 (IPC) — Section 376

High Courts23 Feb 1999Allowed

Pradeep Kumar Jain Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3829 : (1999) 4 RCR(Criminal) 681 : (1999) 2 RLW 768 : (1999) 3 WLC 455 : (1999) 1 WLN 173

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 8

High Courts19 Feb 1999Dismissed

New India Assurance Co. Ltd. Vs Mumtaj and Others

Rajasthan High Court · (2000) 2 ACC 107 : (2001) ACJ 374 : (1999) 2 WLC 311

Motor Vehicles Act, 1988 — Section 96(2)(b)

High Courts19 Feb 1999Dismissed

Pukhraj Shisodia Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 256 : (1999) 2 RLW 798

Constitution of India, 1950 — Article 226

High Courts19 Feb 1999Dismissed

Durga Ram Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 2792 : (2000) WLC 388

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 35, 94

High Courts17 Feb 1999

Sohan Singh Vs Ram Nath and Others

Rajasthan High Court · (2000) 1 WLC 624 : (1999) 1 WLN 287

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts17 Feb 1999Dismissed

Mana Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 257 : (1999) 2 RLW 867 : (1999) 3 WLC 364 : (1998) WLC 147 : (1999) 1 WLN 289

Constitution of India, 1950 — Article 226Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13A(5)Rajasthan Colonisation Act, 1954 — Section 28

High Courts17 Feb 1999

Kesra and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 2625

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts17 Feb 1999

Sohan Lal Vs Union of India (UOI) and Another

Rajasthan High Court · AIR 1999 Raj 268 : (1999) 2 RLW 1356 : (1999) 1 WLN 292

Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A

High Courts17 Feb 1999Dismissed

Moola Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 263 : (2000) 1 WLC 99

Constitution of India, 1950 — Article 226

High Courts16 Feb 1999Dismissed

Satyam Properties Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 276 : (1999) 2 RLW 823 : (2000) 1 WLC 598 : (1999) 1 WLN 281

Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47, 47AStamp Rules, 1955 — Rule 59B

High Courts16 Feb 1999Dismissed

Surat Ram Gagrani Vs Authority under Payment of Wages Act and Others

Rajasthan High Court · (2000) 85 FLR 406 : (1999) 2 LLJ 1020 : (1999) 2 RLW 782 : (2000) 1 WLC 422

High Courts15 Feb 1999

Bhom Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (1999) 2 RLW 769 : (1999) 3 WLC 371 : (1999) 1 WLN 276

Constitution of India, 1950 — Article 226

High Courts15 Feb 1999Allowed

Jaipur Development Authority Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 240 : (1999) 4 CivCC 30 : (1999) 2 RLW 1295 : (1999) 2 WLC 357 : (1999) 1 WLN 114

Electricity Act, 1910 — Section 37Electricity Rules, 1956 — Rule 82