High Courts23 Mar 1999Allowed
Amar Singh Vs Ghanshyam and Others
Rajasthan High Court · (1999) 03 RAJ CK 0062
Specific Relief Act, 1963 — Section 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,642 of 2,241
High Courts23 Mar 1999
ARIHANT BUILDERS Vs UNION OF INDIA
Rajasthan High Court · (2000) 107 TAXMAN 589 : (1999) 107 TAXMAN 589
Income Tax Act, 1961 — Section 148
High Courts23 Mar 1999Allowed
Hem Raj and Others Vs Laxmi Narain and Others
Rajasthan High Court · AIR 1999 Raj 291 : (1999) 3 RLW 1370 : (1999) 3 WLC 350
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts22 Mar 1999
Khetu Dan Vs State of Rajasthan and Another
Rajasthan High Court · (1999) 2 RLW 979 : (1999) 1 WLN 306
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482
High Courts22 Mar 1999Dismissed
Ramnath Vs Jagdish Prasad Garg and Another
Rajasthan High Court · (1999) 3 CivCC 43 : (1999) CriLJ 2136 : (1999) 4 RCR(Criminal) 451 : (1999) 3 WLC 157
Criminal Procedure Code, 1973 (CrPC) — Section 200, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138B, 139
High Courts18 Mar 1999
COMMISSIONER OF WEALTH TAX Vs SMT. GULAB DEVI
Rajasthan High Court · (1999) 155 CTR 100
Wealth Tax Act, 1957 — Section 27(3)
High Courts18 Mar 1999
Commissioner of Wealth-tax Vs Smt. Gulab Devi
Rajasthan High Court · (2000) 245 ITR 80
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts18 Mar 1999Dismissed
Jaya Bhaduri and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 3 RLW 1695 : (1999) 3 WLC 723 : (1999) 1 WLN 478
Constitution of India, 1950 — Article 14, 16
High Courts17 Mar 1999Dismissed
Bhagya Laxmi Oil Mills Vs The State of Raj. and Another
Rajasthan High Court · (1999) 2 RLW 819 : (1999) 3 WLC 300 : (1999) 1 WLN 474
High Courts17 Mar 1999Dismissed
Kuldeep Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1999) CriLJ 2557 : (1999) 2 RLW 836 : (1999) 3 WLC 36
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 10, 11, 12, 12(2), 13
High Courts17 Mar 1999Dismissed
Smt. Vandana Vs The State of Raj. and Others
Rajasthan High Court · (1999) 2 RLW 1011 : (1999) 1 WLN 476
Constitution of India, 1950 — Article 226
High Courts17 Mar 1999
Udhmi Ram Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2537 : (2000) 1 RLW 112
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Mar 1999Dismissed
Gem Textile Pvt. Ltd. and Another Vs Punjab National Bank and Another
Rajasthan High Court · (1999) 2 RLW 1007 : (1999) 3 WLC 414 : (1999) 1 WLN 473
High Courts16 Mar 1999Allowed
Umaida Ram and Others Vs Bhavad Gram Sewa Sahakari Samiti
Rajasthan High Court · (1999) 2 RLW 1013 : (1999) 3 WLC 627 : (1999) 1 WLN 468
Limitation Act, 1963 — Section 5
High Courts16 Mar 1999Partly Allowed
Municipal Corporation Vs Sushila Smt. and Another
Rajasthan High Court · (2000) 1 LLJ 330 : (1999) WLC 295
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Mar 1999Allowed
Maharaj Kumar Chand Vs Jodhpur Film Vitrak Sahakari Samiti Ltd.
Rajasthan High Court · (1999) 3 CivCC 497 : (1999) 3 WLC 66 : (1999) 1 WLN 466
Evidence Act, 1872 — Section 65
High Courts15 Mar 1999
Smt. Laxmi Kachhawaha Vs The State and Others
Rajasthan High Court · AIR 1999 Raj 254 : (1999) 2 RLW 864 : (1999) 3 WLC 508
Constitution of India, 1950 — Article 226
High Courts15 Mar 1999Allowed
Eternit Everest Ltd. Vs Neelmani Bhartiya
Rajasthan High Court · AIR 1999 Raj 235 : (1999) 3 CivCC 523 : (1999) 2 RLW 831 : (1999) 3 WLC 269
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 111(4)
High Courts12 Mar 1999
Rashid Vs State
Rajasthan High Court · (2000) CriLJ 3751
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts12 Mar 1999Allowed
Harlal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 2 RLW 1009 : (1999) 1 WLN 458
Land Acquisition Act, 1894 — Section 4, 6