High Courts08 Feb 1999Dismissed

Agarwal Tubes (P.) Ltd. Vs Debt Recovery Tribunal

Rajasthan High Court · (2002) 110 CompCas 633 : (1999) 2 RLW 735 : (1999) 3 WLC 106 : (1999) 1 WLN 250

Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 20(6)
High Courts05 Feb 1999Allowed

Ganesh Das Vs Narendra Kumar and Others

Rajasthan High Court · (1999) 3 CivCC 605 : (1999) CriLJ 3362 : (1999) 4 RCR(Criminal) 115 : (1999) 4 RCR(Criminal) 116 : (1999) 2 RLW 725 : (1999) 3 WLC 457 : (1999) 1 WLN 98

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138