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Rajasthan High Court judgments

44,813 judgments · page 1,599 of 2,241

High Courts26 Sept 2000

Union of India and Others Vs C.A.T. and Others

Rajasthan High Court · (2004) 101 FLR 807 : (2001) 2 RLW 882 : (2001) 1 WLC 85 : (2000) WLC 292 : (2001) 2 WLN 426

Administrative Tribunals Act, 1985 — Section 20, 21, 27Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 14, 16, 226, 227, 311(2)
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High Courts26 Sept 2000

Mohammad Rafique Vs State of Rajasthan and others

Rajasthan High Court · (2001) CriLJ 30 : (2001) 3 RCR(Criminal) 265 : (2001) 2 RLW 1135 : (2001) 4 WLN 79

Constitution of India, 1950 — Article 22(5), 226General Clauses Act, 1897 — Section 3(8)National Security Act, 1980 — Section 14, 3(2), 3(5)
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High Courts25 Sept 2000

Dr. Jaswant C. Gandhi* Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 1 RLW 95 : (2001) 1 WLC 27 : (2002) 1 WLN 119

Constitution of India, 1950 — Article 14, 15, 16General Clauses Act, 1897 — Section 6Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 11(1), 11(14), 11(4), 4
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High Courts25 Sept 2000Dismissed

Chunnilal Vs Shanta Devi and Others

Rajasthan High Court · AIR 2001 Raj 76 : (2001) 2 CivCC 369 : (2002) 2 RCR(Civil) 293 : (2001) 1 WLC 487

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 104, 115, 115(2)
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