High Courts19 Oct 2000Dismissed
Rajasthan State Road Transport Corporation Vs Dhan Singh and Another
Rajasthan High Court · (2001) 1 ACC 555 : (2001) 3 RLW 1655 : (2001) 4 WLC 194 : (2001) 1 WLN 703
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,598 of 2,241
High Courts18 Oct 2000Dismissed
Arjun Singh and Others Vs Labour Court and Others
Rajasthan High Court · (2000) 4 RLW 481 : (2001) 4 WLC 408 : (2001) 1 WLN 130
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts17 Oct 2000Dismissed
Jagdish Singh Vs State
Rajasthan High Court · (2001) 3 RLW 1890 : (2000) 4 WLC 605 : (2000) WLC 359
Criminal Procedure Code, 1973 (CrPC) — Section 313, 375, 377, 378, 386Explosive Substances Act, 1908 — Section 5Explosives Act, 1884 — Section 9
High Courts16 Oct 2000Allowed
Premlata Gaur Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 608 : (2001) 1 WLC 287 : (2007) 3 WLN 139
High Courts16 Oct 2000Allowed
Narottam Kela Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 LLJ 657 : (2000) 4 RLW 604 : (2001) 1 WLC 667 : (2001) 1 WLN 153
Industrial Disputes Act, 1947 — Section 10, 2, 4(1)
High Courts16 Oct 2000Dismissed
Jaya Bhaduri Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1594 : (2001) 4 WLC 559 : (2001) 2 WLN 364
Constitution of India, 1950 — Article 14, 16Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 10(3), 2, 5
High Courts16 Oct 2000Dismissed
Kishan Lal Vs Smt. Bhagwati Devi and Others
Rajasthan High Court · (2000) 4 RLW 420 : (2001) 1 WLC 685 : (2001) 1 WLN 119
Limitation Act, 1963 — Section 5
High Courts16 Oct 2000Dismissed
Sheopat Ram Vs Dana Ram and Others
Rajasthan High Court · (2000) 4 RLW 570 : (2001) 1 WLC 655 : (2001) 1 WLN 155
Rajasthan Tenancy Act, 1955 — Section 183B
High Courts13 Oct 2000Allowed
Pukh Raj Singhvi Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 572 : (2001) 4 WLC 173 : (2001) 1 WLN 33
Constitution of India, 1950 — Article 14, 16, 19, 21, 226
High Courts12 Oct 2000Allowed
Shivia and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 580 : (2001) 1 WLC 671 : (2001) 1 WLN 147
Limitation Act, 1963 — Section 5
High Courts12 Oct 2000Allowed
Veerpal Singh Vs The Dist. Superintendent of Police and Others
Rajasthan High Court · (2000) 4 RLW 596 : (2001) 1 WLC 485 : (2001) 1 WLN 146
Penal Code, 1860 (IPC) — Section 147, 148, 149, 380, 488Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts12 Oct 2000Dismissed
A.C.T.O. Vs R.K. Constructions and Suppliers
Rajasthan High Court · (2001) 124 STC 701
Rajasthan Sales Tax Act, 1994 — Section 2(38), 2(45)
High Courts12 Oct 2000
Smt. Govind Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 335 : (2001) 1 WLC 64 : (2001) 2 WLN 71
Constitution of India, 1950 — Article 19(1), 226, 227, 300Land Acquisition Act, 1894 — Section 4Limitation (Amendment) Act, 1972 — Section 17, 5, 6
High Courts12 Oct 2000Dismissed
Secretary, Department of Canteen Management Vs Krishna Kumar Saxena
Rajasthan High Court · (2001) 91 FLR 352 : (2001) 1 LLJ 896 : (2001) 1 WLC 169
Industrial Disputes Act, 1947 — Section 17BRajasthan High Court Ordinance, 1949 — Section 18
High Courts12 Oct 2000
Mahendra Singh Meena Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2001) 1 RLW 271 : (2001) 1 WLC 71 : (2001) 1 WLN 283
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
High Courts11 Oct 2000
Naval Kishore Vs Bhourilal and Others
Rajasthan High Court · (2000) 10 RAJ CK 0044
High Courts11 Oct 2000
R.K. Das Gupta Vs State of Rajasthan and others
Rajasthan High Court · AIR 2001 Raj 74 : (2001) 1 WLC 227 : (2001) 1 WLN 400
High Courts11 Oct 2000Dismissed
The State of Rajasthan Vs Gita Rani
Rajasthan High Court · (2000) 4 RLW 651 : (2007) 3 WLN 464
Stamp Act, 1899 — Section 47
High Courts11 Oct 2000
Dharamveer Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 89 FLR 994 : (2001) 2 LLJ 1168 : (2001) 2 RLW 1162 : (2001) 4 WLC 113 : (2001) 2 WLN 59
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25Limitation Act, 1963 — Section 5