High Courts09 Nov 2000
Liyakat Ali Vs University of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 891 : (2000) 4 RLW 642 : (2001) 3 WLC 116 : (2001) 1 WLN 492
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,597 of 2,241
High Courts08 Nov 2000Allowed
State of Rajasthan Vs Chamkor Singh and Others
Rajasthan High Court · (2001) 4 RLW 403 : (2001) WLC 592 : (2001) 4 WLN 355
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 411Penal Code, 1860 (IPC) — Section 201, 302, 304, 306, 395
High Courts07 Nov 2000Dismissed
Durga Dutt Sharma Vs Civil Judge (Jr. Div.) and Addl. Chief Judicial Magistrate and Others
Rajasthan High Court · (2000) 4 RLW 617 : (2001) 1 WLC 552 : (2001) 1 WLN 60
Constitution of India, 1950 — Article 141, 144, 226
High Courts07 Nov 2000Allowed
A.C.T.O. Vs Ashok Trading Company
Rajasthan High Court · (2001) 124 STC 377
Rajasthan Sales Tax Act, 1954 — Section 22A, 22A(7), 22C
High Courts06 Nov 2000Allowed
Commercial Taxes Officer, Anti-Evasion Vs Chandra Bhan Jugal Kishore
Rajasthan High Court · (2000) 4 RLW 702 : (2002) 126 STC 258 : (2001) 4 WLC 737 : (2001) 1 WLN 397
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(5)Central Sales Tax Act, 1956 — Section 6A
High Courts06 Nov 2000
Parents Teachers Association and Others Vs Chairman, Kendriya Vidhyalaya Snagthan and Others
Rajasthan High Court · AIR 2001 Raj 35 : (2001) 1 RLW 511 : (2001) 1 WLC 40 : (2001) 1 WLN 49
Constitution of India, 1950 — Article 14, 15(1), 226, 29(2), 32
High Courts06 Nov 2000
Upendra Mishra Vs The Principal Chief Conservator of Forest And Another
Rajasthan High Court · (2001) 1 RLW 473 : (2001) 1 WLC 54 : (2001) 1 WLN 161
Constitution of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 18(1)
High Courts25 Oct 2000Dismissed
Bhoja Singh @ Bhoj Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2000) 4 RLW 568 : (2001) 1 WLC 669 : (2001) 1 WLN 31
Criminal Procedure Code, 1973 (CrPC) — Section 299, 438, 439, 70, 71Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 452
High Courts25 Oct 2000Dismissed
Dr. Jagdish Jugtawat Vs Smt. Manjulata and Others
Rajasthan High Court · (2001) 1 DMC 605 : (2000) 4 RLW 662 : (2001) 1 WLN 499
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts25 Oct 2000Dismissed
National Insurance Co. Ltd. Vs Bhoj Raj and Others
Rajasthan High Court · (2002) ACJ 1473 : (2001) 1 WLN 295
High Courts24 Oct 2000Dismissed
Rajasthan Financial Corporation Vs Pukhraj Jain and Others
Rajasthan High Court · AIR 2001 Raj 71 : (2000) 4 RLW 565 : (2001) 1 WLC 308 : (2001) 1 WLN 529
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 20 Rule 1, Order 9 Rule 7
High Courts24 Oct 2000
The Commercial Taxes Officer, Anti Evasion, Sriganganagar Vs Rajasthan Taxation Tribunal, Jodhpur (since abolished) and Another
Rajasthan High Court · (2001) 1 RLW 572 : (2001) 1 WLC 293 : (2001) 1 WLN 652
High Courts24 Oct 2000
Harinarain and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1844
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97, 98Guardians and Wards Act, 1890 — Section 12, 25, 7
High Courts24 Oct 2000Dismissed
M/s Vishal Exim Pvt. Ltd. and another Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1522 : (2001) 4 WLC 316 : (2001) 2 WLN 432
Rajasthan Lands and Buildings Tax Act, 1964 — Section 2(10), 3
High Courts23 Oct 2000Dismissed
Bhura Ram Vs S.D.O. Telephone and Telegraphs and Others
Rajasthan High Court · (2001) 88 FLR 38 : (2001) 3 LLJ 267 : (2000) 4 RLW 592 : (2001) 1 WLC 575 : (2001) 1 WLN 535
Constitution of India, 1950 — Article 226
High Courts20 Oct 2000Dismissed
Badri Prasad Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 589 : (2001) 1 WLC 544 : (2001) 1 WLN 185
High Courts20 Oct 2000
Smt. Sita Devi and Others Vs Nitin Gupta and Another
Rajasthan High Court · (2001) 2 RLW 926 : (2001) 1 WLN 705
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Oct 2000
Commissioner of Income Tax Vs Ashutosh Pitty
Rajasthan High Court · (2001) 169 CTR 552 : (2001) 250 ITR 450 : (2002) 120 TAXMAN 269
Income Tax Act, 1961 — Section 143(1), 256(2), 263
High Courts20 Oct 2000
Bagh Singh Rao Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 585 : (2001) 1 WLC 663 : (2001) 1 WLN 157
Constitution of India, 1950 — Article 226, 311
High Courts19 Oct 2000
Deep Chand and Another Vs Khatun and Others
Rajasthan High Court · (2001) 1 WLN 298