High Courts15 Apr 2002Allowed
Satya Pal Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 582
Penal Code, 1860 (IPC) — Section 420, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,510 of 2,241
High Courts15 Apr 2002
The Oriental Insurance Company Limited Vs Smt. Kamlesh Devi and Others
Rajasthan High Court · (2002) 3 WLN 607
Motor Vehicles Act, 1988 — Section 140
High Courts14 Apr 2002
Barkat Hussain Vs Rameshwar Lal and Others
Rajasthan High Court · (2003) 1 RLW 480
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Apr 2002Dismissed
Sanjeev and Another Vs State of Raj. Nemi Chand Vs State of Raj.
Rajasthan High Court · (2003) 2 ALT(Cri) 7 : (2002) 3 WLC 312
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302
High Courts12 Apr 2002Allowed
Dr. Zabar Singh Solanki and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 WLN 182
Constitution of India, 1950 — Article 226
High Courts11 Apr 2002Allowed
Nand Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 04 RAJ CK 0134
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Apr 2002Allowed
Ram Swaroop Singh Vs State and Others
Rajasthan High Court · (2002) 04 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 482Penal Code, 1860 (IPC) — Section 147, 323, 354, 447
High Courts11 Apr 2002Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLC 586 : (2002) 3 WLN 616
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts11 Apr 2002
Commissioner of Income Tax Vs LAKE PALACE HOTEL
Rajasthan High Court · (2002) 176 CTR 96
Income Tax Act, 1961 — Section 256, 32A
High Courts11 Apr 2002
Smt. Prabhavati Bai Vs Union of India (UOI)
Rajasthan High Court · AIR 2003 Raj 59 : (2002) 3 WLN 522
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 25A, 8
High Courts11 Apr 2002Dismissed
Mahendra Agarwal Vs Gopi Ram Mahajan
Rajasthan High Court · (2002) 3 CivCC 626 : (2003) 1 RCR(Criminal) 159 : (2003) 1 RLW 673
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts11 Apr 2002Dismissed
Gopi Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 13 : (2002) 3 WLN 588
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts11 Apr 2002Dismissed
Mutha Premraj Vs Asstt. Commercial Tax Officer and Others
Rajasthan High Court · (2003) 3 RLW 1428 : (2002) 5 WLN 203
Rajasthan Sales Tax Act, 1954 — Section 22A(7)
High Courts11 Apr 2002
Commissioner of Income Tax Vs Hotel Hiltop
Rajasthan High Court · (2002) 175 CTR 600
Income Tax Act, 1961 — Section 32A
High Courts11 Apr 2002Dismissed
Mahendra Agrawal Vs Gopi Ram Mahajan
Rajasthan High Court · (2002) 4 WLC 83 : (2002) 4 WLN 708
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts11 Apr 2002Dismissed
Lakhmi Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 675 : (2002) 4 WLC 523
Rajasthan Panchayati Raj Act, 1994 — Section 37Rajasthan Panchayati Raj Rules, 1996 — Rule 21
High Courts10 Apr 2002Allowed
Hanja Bai and Others Vs Sesa Ram and Others
Rajasthan High Court · (2003) 2 WLC 674 : (2003) 2 WLN 435
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 Apr 2002Allowed
Nathi Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1386 : (2002) 4 WLC 166 : (2002) 4 WLN 643
Constitution of India, 1950 — Article 226
High Courts10 Apr 2002Dismissed
Babulal Vs State of Rajasthan
Rajasthan High Court · (2003) 96 FLR 538 : (2002) 4 RLW 2491
Penal Code, 1860 (IPC) — Section 302
High Courts10 Apr 2002Allowed
Shantilal Vs Chhagan Lal and Others
Rajasthan High Court · (2003) 3 WLN 554
Transfer of Property Act, 1882 — Section 54