High Courts23 Apr 2002Dismissed
Assistant Commercial Tax Officer Vs Ganapati Trading Co.
Rajasthan High Court · (2004) 134 STC 53
Rajasthan Sales Tax Act, 1954 — Section 5(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,508 of 2,241
High Courts23 Apr 2002Dismissed
Commercial Taxes Officer Vs Venus Paints
Rajasthan High Court · (2006) 143 STC 687
Rajasthan Sales Tax Act, 1954 — Section 5(1)
High Courts23 Apr 2002Allowed
Hadoti Kshetriya Gramin Bank Vs Himmat Singh Hada and Another
Rajasthan High Court · (2002) 95 FLR 110 : (2002) 3 LLJ 431 : (2003) 2 RLW 980 : (2002) 3 WLC 499
Industrial Disputes Act, 1947 — Section 33
High Courts23 Apr 2002Allowed
Murlidhar Vs District Judge
Rajasthan High Court · (2002) 4 RLW 2517 : (2002) 3 WLN 576
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 2, 5
High Courts22 Apr 2002
Jodhpur Chartered Accountants Society and Another Vs Union of India and Others
Rajasthan High Court · (2002) 176 CTR 177
Architects Act, 1972 — Section 23Central Excises and Salt Act, 1944 — Section 11B, 11BB, 12A, 12B, 15Chartered Accountants Act, 1949 — Section 2
High Courts22 Apr 2002
Union of India (UOI) and Another Vs Sajni Devi and Others
Rajasthan High Court · (2004) 2 RLW 1068
Motor Vehicles Act, 1988 — Section 163
High Courts22 Apr 2002Dismissed
Bhanwar Lal and Others Vs Shri Mahadev Vikash Samiti and Another
Rajasthan High Court · AIR 2003 Raj 178 : (2003) 1 RLW 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts22 Apr 2002
Commissioner of Income Tax Vs Lake Palace Hotels and Motels P. Ltd.
Rajasthan High Court · (2003) 179 CTR 342 : (2002) 258 ITR 562 : (2002) 1 WLC 101
Income Tax Act, 1961 — Section 256, 37
High Courts22 Apr 2002Allowed
Lalit Chand Deka Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 1048 : (2002) 3 WLC 408 : (2003) 1 WLN 207
Penal Code, 1860 (IPC) — Section 302, 307
High Courts22 Apr 2002Dismissed
Golu @ Nakul Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2478 : (2002) 3 WLC 217
Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2002Dismissed
Smt. Kasturi Bai and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 5 WLC 267 : (2002) 4 WLN 523
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2002Dismissed
Abdul Karim Vs Smt. Kulsum
Rajasthan High Court · (2003) 3 WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Apr 2002Dismissed
Mst. Bibi and Another Vs The Board of Revenue and Others
Rajasthan High Court · (2002) 4 WLC 624 : (2002) 3 WLN 592
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2002Dismissed
Jodhpur Chartered Accountants Society and Another, Jodhpur Property Dealers Association and Annu Mridul Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 264 ITR 529 : (2006) 3 STR 344 : (2002) WLC 708
Constitution of India, 1950 — Article 246, 248, 276Finance Act, 1994 — Section 65, 66, 67, 68
High Courts19 Apr 2002
Commissioner of Wealth Tax Vs Champak Lal Choudhary
Rajasthan High Court · (2003) 132 TAXMAN 61
Wealth Tax Act, 1957 — Section 16(3), 25(2), 27(6)
High Courts19 Apr 2002Dismissed
Smt. Simarjeet Kaur and Others Vs State
Rajasthan High Court · (2003) 4 RCR(Criminal) 78 : (2003) 3 RLW 1484 : (2002) 5 WLN 78
Drugs and Cosmetics Act, 1940 — Section 25(3)
High Courts19 Apr 2002
CWT Vs Champalal Chopra
Rajasthan High Court · (2002) 176 CTR 263 : (2003) 128 TAXMAN 784
Wealth Tax Act, 1957 — Section 27(6)
High Courts19 Apr 2002Dismissed
Dr. (Mrs.) Kirti Rajat Vs University of Jodhpur and Others
Rajasthan High Court · (2003) 1 RLW 222 : (2002) 3 WLN 650
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 4, 5, 6
High Courts19 Apr 2002
Rishabh Textiles Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 186 CTR 758 : (2003) 260 ITR 424
Income Tax Act, 1961 — Section 254
High Courts18 Apr 2002Allowed
Abhijit Sutradhar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLN 175
Rajasthan Animal Husbandry Service Rules, 1963 — Rule 26