High Courts03 May 2002Allowed
Satish Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 95 FLR 283 : (2002) 3 LLJ 714 : (2003) 2 RLW 840 : (2002) 3 WLC 656
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,506 of 2,241
High Courts03 May 2002Dismissed
Mukesh Sharma Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 864 : (2002) 3 WLC 603
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)
High Courts03 May 2002Allowed
Smt. Chen Devi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 712
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 142, 397, 482Evidence Act, 1872 — Section 60
High Courts02 May 2002Dismissed
Kaptan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 05 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 299, 438
High Courts02 May 2002Dismissed
Ummed Puri and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1498 : (2003) 1 WLC 136 : (2003) 2 WLN 321
Criminal Procedure Code, 1973 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 379, 447
High Courts02 May 2002
Mangu Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 475 : (2003) 2 RLW 1078
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 May 2002Allowed
Harshila Lodha and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4054 : (2003) 2 RCR(Criminal) 276 : (2003) 2 RLW 1191 : (2002) 4 WLC 312 : (2002) 4 WLN 543
Drugs and Cosmetics Act, 1940 — Section 27(B), 27(D), 28(A), 34
High Courts02 May 2002Dismissed
Babu Lal Vs Nagar Palika
Rajasthan High Court · (2003) 2 RLW 940
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts01 May 2002Allowed
Mangilal Vs Kesra
Rajasthan High Court · (2004) 2 RLW 1065
Motor Vehicles Act, 1988 — Section 163
High Courts01 May 2002Allowed
Prem Kumar Purohit and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 16 : (2002) 5 WLC 934 : (2002) 4 WLN 1
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 7(1)
High Courts01 May 2002Allowed
Ameer Mohammed Vs Barkat Ali
Rajasthan High Court · AIR 2002 Raj 406 : (2003) 4 RLW 2354 : (2002) 4 WLC 425 : (2002) 5 WLN 604
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 96Evidence Act, 1872 — Section 45Specific Relief Act, 1963 — Section 20
High Courts01 May 2002
Vijay Kumar Vs Punjab and Sindh Bank
Rajasthan High Court · AIR 2003 Raj 176
Civil Procedure Code, 1908 (CPC) — Section 2(2)Partnership Act, 1932 — Section 4
High Courts01 May 2002Allowed
Sanju @ Sanjay Singh Sengar Vs State of Madhya Pradesh
Rajasthan High Court · (2002) 05 RAJ CK 0001
Penal Code, 1860 (IPC) — Section 306
High Courts30 Apr 2002Allowed
Kishan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 571
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 50, 67, 8
High Courts30 Apr 2002
Allied Domeeq Spirits and Wine Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 824 : (2002) 3 WLC 542
Constitution of India, 1950 — Article 14, 226, 265Rajasthan Excise Act, 1950 — Section 9A(3), 9A(4)Rajasthan Excise Rules, 1956 — Rule 68(14), 69(2)
High Courts30 Apr 2002
Shanti Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1178 : (2002) 5 WLN 440
Constitution of India, 1950 — Article 226
High Courts30 Apr 2002
Dr. Mrinal Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 312 : (2003) 2 RLW 859 : (2002) 3 WLC 326
Rajasthan University Ordinances, 2009 — Ordinance 278E
High Courts30 Apr 2002Allowed
Vinod Baid Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLC 628 : (2003) 3 WLN 449
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 201Penal Code, 1860 (IPC) — Section 406, 420, 45Reserve Bank of India Act, 1934 — Section 45QA, 58B, 58E
High Courts29 Apr 2002
Shambhu Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 499
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts29 Apr 2002
Sukhjit Kaur (Smt.) Vs Sikandar Singh
Rajasthan High Court · (2004) 2 CivCC 299 : (2004) 2 RCR(Civil) 630 : (2004) 1 RLW 564
Hindu Marriage Act, 1955 — Section 13B, 9