High Courts30 Jan 2003Dismissed
Ram Chand Tolani Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 213 : (2003) 3 WLC 290
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,477 of 2,241
High Courts30 Jan 2003Dismissed
Modilal and Another Vs L.Rs. of Chatra Ram and Others
Rajasthan High Court · (2003) 3 RLW 2001 : (2003) 2 WLC 509
Civil Court Ordinance, 1950 — Section 10Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 17
High Courts30 Jan 2003Dismissed
Sajna Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 737 : (2003) 2 WLC 390 : (2003) 1 WLN 452
Constitution of India, 1950 — Article 32
High Courts30 Jan 2003Dismissed
Tribhuwan K. Pandia Vs Industrial Tribunal and Others
Rajasthan High Court · (2003) 97 FLR 286 : (2003) 2 RLW 772 : (2003) 2 WLC 411 : (2003) 1 WLN 445
Constitution of India, 1950 — Article 226
High Courts29 Jan 2003
Babu Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 2654 : (2003) 3 RLW 1659 : (2003) 2 WLC 735
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 34
High Courts29 Jan 2003Dismissed
Kesu Ram Vs Zila Parishad
Rajasthan High Court · (2003) 2 RLW 1323 : (2003) 3 WLC 53
High Courts29 Jan 2003
World Tex Limited and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 BC 261 : (2004) CriLJ 420 : (2004) 2 RCR(Criminal) 903 : (2003) 2 RLW 855 : (2003) 1 WLC 775 : (2003) 1 WLN 614
Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22A
High Courts28 Jan 2003Dismissed
Tahal Singh Vs The Board of Revenue and Others
Rajasthan High Court · (2003) 2 WLC 571 : (2003) 1 WLN 454
Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 2003
Mangi Lal and Others Vs Krishi Upaj Mandi
Rajasthan High Court · (2003) 4 RLW 2146 : (2003) 3 WLC 352
Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Section 102General Clauses Act, 1897 — Section 6
High Courts28 Jan 2003Allowed
Yogesh Saini Vs State of Rajasthan
Rajasthan High Court · AIR 2003 Raj 209 : (2003) 2 RLW 1377 : (2003) 2 WLC 47
Constitution of India, 1950 — Article 14Rajasthan Urban Improvement Trust Act, 1959 — Section 14(A)
High Courts27 Jan 2003Dismissed
Food Corporation of India and Others Vs Laxmi Traders and Another
Rajasthan High Court · AIR 2004 Raj 99
Food Corporations Act, 1964 — Section 13
High Courts27 Jan 2003Dismissed
Laxman Singh Vs Arun Singh and Others
Rajasthan High Court · (2003) 3 RLW 2050 : (2003) 2 WLC 27
Representation of the People Act, 1951 — Section 83, 94
High Courts27 Jan 2003
Commissioner of Income Tax Vs Nirmal Kumar Soorana and Others
Rajasthan High Court · (2003) 185 CTR 552 : (2003) 263 ITR 322 : (2003) 131 TAXMAN 260
Income Tax Act, 1961 — Section 2, 2(47), 3, 45
High Courts27 Jan 2003Allowed
Lok Vikas Urban Co-operative Bank Ltd. Vs Lok Vikas Finance Corporation Ltd. (In Liquidation)
Rajasthan High Court · (2003) 114 CompCas 355 : (2003) 46 SCL 146
Companies Act, 1956 — Section 446(2)
High Courts27 Jan 2003
CWT Vs R.K. Golecha
Rajasthan High Court · (2003) 131 TAXMAN 262
Wealth Tax Act, 1957 — Section 16A, 7
High Courts24 Jan 2003
Commissioner of Income Tax Vs Nirmal Kumar Dugar
Rajasthan High Court · (2003) 132 TAXMAN 102
Income Tax Act, 1961 — Section 147, 148
High Courts24 Jan 2003
Commissioner of Income Tax Vs Nirmal Kumar Duggar
Rajasthan High Court · (2003) 185 CTR 618 : (2004) 270 ITR 514
Income Tax Act, 1961 — Section 256(2)
High Courts24 Jan 2003Dismissed
Director, State Farms Corporation of India Ltd. Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2003) 97 FLR 1110 : (2003) 3 LLJ 81 : (2003) 3 RLW 2029 : (2003) 3 WLC 83
Industrial Disputes Act, 1947 — Section 2, 9A
High Courts24 Jan 2003
Rajasthan Auto Chalak Union (Intack) Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 ACC 486 : AIR 2003 Raj 194 : (2003) 3 RLW 1543 : (2003) 2 WLC 480 : (2003) 1 WLN 335
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 6
High Courts24 Jan 2003Dismissed
Mohan Lal Gupta Vs The Chairman, Nagar Palik
Rajasthan High Court · AIR 2003 Raj 187 : (2003) 3 RCR(Civil) 449 : (2003) 2 RLW 1194 : (2003) 1 WLC 779 : (2003) 1 WLN 619
Civil Procedure Code, 1908 (CPC) — Section 115