High Courts16 Jan 2003
Commissioner of Income Tax Vs Abressive India
Rajasthan High Court · (2003) 133 TAXMAN 389
Income Tax Act, 1961 — Section 256, 80HH, 80I
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,479 of 2,241
High Courts15 Jan 2003Allowed
Union of India (UOI) Vs Suncity Synthetics Ltd.
Rajasthan High Court · (2003) 161 ELT 140
Central Excises and Salt Act, 1944 — Section 11AC, 35H(1)
High Courts15 Jan 2003Allowed
Commissioner of Income Tax Vs Shri Prakash Chitra
Rajasthan High Court · (2003) 182 CTR 295 : (2003) 2 GLR 1275 : (2004) 265 ITR 271
Income Tax Act, 1961 — Section 256(2), 263
High Courts13 Jan 2003Allowed
Madanlal and Others Vs Bhanwarlal
Rajasthan High Court · (2003) 1 ALT(Cri) 21 : (2003) 2 BC 551 : (2003) 2 CivCC 445 : (2003) 2 RLW 719 : (2003) 2 WLC 452 : (2003) 1 WLN 327
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts10 Jan 2003
Vasudeo Pujari Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2118 : (2003) 3 WLC 543 : (2003) 1 WLN 108
Constitution of India, 1950 — Article 39Rajasthan Co-operative Societies Act, 1965 — Section 74Rajasthan Service Rules, 1951 — Rule 346, 356, 7(18), 7(7)
High Courts10 Jan 2003
S.S. Jain Subodh Shiksha Samiti and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 297 : (2003) 2 RLW 944 : (2003) 2 WLC 299
Land Acquisition Act, 1894 — Section 17, 4, 5, 5A
High Courts09 Jan 2003Dismissed
Narendra and Another Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 1995 : (2003) 3 RCR(Criminal) 311 : (2003) 2 RLW 752 : (2003) 2 WLC 461 : (2003) 1 WLN 467
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 32
High Courts09 Jan 2003Dismissed
Dr. V.N. Pradhan Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2108 : (2003) 2 WLC 699 : (2003) 1 WLN 104
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts07 Jan 2003Dismissed
State and Others Vs O.P. Srivastava and Others
Rajasthan High Court · (2003) 01 RAJ CK 0084
High Courts07 Jan 2003
Commissioner of Income Tax Vs Jewels Emporium
Rajasthan High Court · (2003) 131 TAXMAN 266
Income Tax Act, 1961 — Section 256, 80HHC
High Courts07 Jan 2003Dismissed
Municipal Council Udaipur Vs Nand Kishore and Another
Rajasthan High Court · (2003) 1 RLW 637 : (2003) 2 WLC 694 : (2003) 1 WLN 498
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 20, 33C
High Courts07 Jan 2003Dismissed
New India Assurance Co. Ltd. Vs Bhanwar Lal and Others
Rajasthan High Court · (2003) 3 WLN 407
Motor Vehicles Act, 1988 — Section 147, 2
High Courts07 Jan 2003Dismissed
Sandeep Goyal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) WLC 386 : (2003) 3 WLN 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts07 Jan 2003
Commissioner of Income Tax Vs Taj Oil Traders
Rajasthan High Court · (2003) 130 TAXMAN 585
Income Tax Act, 1961 — Section 131, 256
High Courts06 Jan 2003Dismissed
National Insurance Co. Ltd. Vs Koja Ram and Others
Rajasthan High Court · (2004) 5 WLC 757 : (2003) 2 WLN 587
Motor Vehicles Act, 1988 — Section 2
High Courts06 Jan 2003
Mohammed Jafar Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1062 : (2003) 1 WLC 759 : (2003) 2 WLN 1
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Dismissed
Raj Kumar Birla Vs S.N. Thanvi and Others
Rajasthan High Court · (2003) CriLJ 1661 : (2003) 2 RLW 1388 : (2003) 1 WLC 762 : (2003) 1 WLN 1
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 2
High Courts03 Jan 2003
Ashok Kumar Karola Vs Union of India
Rajasthan High Court · (2003) 131 TAXMAN 821
Income Tax Act, 1961 — Section 143
High Courts03 Jan 2003
Ashok Kumar Karola Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 185 CTR 622
Income Tax Act, 1961 — Section 143(2)
High Courts03 Jan 2003Dismissed
Harbans Singh Vs Chandra Prabha
Rajasthan High Court · AIR 2003 Raj 183
Hindu Marriage Act, 1955 — Section 23