High Courts05 Feb 2003Allowed
Dr. Ajay Srivastava Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 164 : (2003) 2 RLW 705
Constitution of India, 1950 — Article 14, 15(4), 16(4)Indian Medical Council Act, 1956 — Section 20, 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,476 of 2,241
High Courts04 Feb 2003
The Divisional Manager, RSRTC Vs Shri Kamruddin and Another
Rajasthan High Court · (2004) 5 WLC 770 : (2003) 3 WLN 107
Industrial Disputes Act, 1947 — Section 11A
High Courts04 Feb 2003Partly Allowed
Raja Ram @ Raju and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RLW 983 : (2003) 2 WLC 501
Penal Code, 1860 (IPC) — Section 149, 304
High Courts04 Feb 2003
Narain Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1088 : (2003) 3 WLC 330 : (2003) 2 WLN 505
Constitution of India, 1950 — Article 226Rajasthan Service Rules, 1951 — Rule 26A
High Courts04 Feb 2003
Charan Singh and Others Vs R.S.R.T.C. and Another
Rajasthan High Court · (2003) 4 RLW 2236 : (2003) 3 WLC 684
High Courts04 Feb 2003Dismissed
Kaloo Chand and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2003) 3 WLC 111 : (2003) 1 WLN 483
Constitution of India, 1950 — Article 14, 19, 226, 227
High Courts04 Feb 2003Dismissed
State of Rajasthan Vs Kedar Das Surendra Kumar
Rajasthan High Court · (2005) 142 STC 498
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(3), 78(4), 78(5), 83
High Courts03 Feb 2003Dismissed
Union of India (UOI) Vs Hasan Khan
Rajasthan High Court · (2003) 2 LLJ 779 : (2003) 1 RLW 626 : (2003) 1 WLC 772 : (2003) 1 WLN 612
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts03 Feb 2003
Kundan Associate (P) Ltd. Vs Asstt. Commissioner of Income Tax
Rajasthan High Court · (2003) 130 TAXMAN 838
Income Tax Act, 1961 — Section 158BC, 158BD
High Courts03 Feb 2003
Oriental Insurance Co. Ltd. Vs Smt. Hoshiyari Devi and Others
Rajasthan High Court · (2003) 2 ACC 653 : (2004) ACJ 1907 : (2003) 2 RLW 729 : (2003) 2 WLC 711 : (2003) 1 WLN 471
Motor Vehicles Act, 1988 — Section 147
High Courts03 Feb 2003
Kundan Associate (P) Ltd. Vs Assistant Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 183 CTR 353
Income Tax Act, 1961 — Section 158BB
High Courts03 Feb 2003Dismissed
Commissioner of Income Tax Vs Parmeshwar Bohra
Rajasthan High Court · (2003) 184 CTR 388 : (2004) 267 ITR 698
Income Tax Act, 1961 — Section 263, 69
High Courts03 Feb 2003Dismissed
Commissioner of Income Tax Vs Boutique Chic
Rajasthan High Court · (2004) 187 CTR 38
Income Tax Act, 1961 — Section 256(2), 80HHC
High Courts03 Feb 2003Dismissed
Smt. Pushpa Bharadwaj Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 97 FLR 1184 : (2003) 2 RLW 1406 : (2003) 2 WLC 653 : (2003) 1 WLN 473
Constitution of India, 1950 — Article 226
High Courts03 Feb 2003Allowed
New India Assurance Co. Limited Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2003) 2 WLN 581
Motor Vehicles Act, 1988 — Section 95
High Courts31 Jan 2003Allowed
Chandrapal Bagga Vs Income Tax Appellate Tribunal and Another
Rajasthan High Court · (2003) 182 CTR 185 : (2003) 261 ITR 67 : (2003) 128 TAXMAN 632
Income Tax Act, 1961 — Section 271(1)
High Courts31 Jan 2003Allowed
Asgar and Another Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 1997 : (2003) 3 RCR(Criminal) 359 : (2003) 2 RLW 1209 : (2003) 2 WLC 53
Penal Code, 1860 (IPC) — Section 399, 402
High Courts31 Jan 2003
Commissioner of Income Tax Vs R.G. Ispat Ltd.
Rajasthan High Court · (2003) 184 CTR 369 : (2004) 266 ITR 327
Income Tax Act, 1961 — Section 32(1), 32A, 43(3)
High Courts31 Jan 2003Dismissed
Alok Enterprises Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (2003) 2 BC 564 : (2003) 3 RCR(Civil) 846
Constitution of India, 1950 — Article 226
High Courts31 Jan 2003
Industrial Development Bank of India Vs Solartech (India) Ltd.
Rajasthan High Court · (2003) 47 SCL 550
Companies Act, 1956 — Section 439