High Courts11 Nov 2003Dismissed
Laxminarayan Vs Dr. Ganeshmal
Rajasthan High Court · AIR 2005 Raj 105
Criminal Procedure Code, 1973 (CrPC) — Section 195Succession Act, 1925 — Section 383
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,446 of 2,241
High Courts10 Nov 2003Dismissed
Kailash Kumar @ Kalji and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 11 RAJ CK 0044
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts10 Nov 2003Allowed
Kailash and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 1 DMC 664
Criminal Procedure Code, 1973 (CrPC) — Section 275(4), 276(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts07 Nov 2003
Jai Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2240
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts06 Nov 2003Allowed
Vijay Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 DMC 265 : (2004) 3 RCR(Criminal) 166 : (2004) 1 RLW 464
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts06 Nov 2003Dismissed
Bhagwati Lal Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 752 : (2004) 2 RLW 1006 : (2004) 1 WLC 555
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 269, 274, 336, 420, 467
High Courts06 Nov 2003Dismissed
Radhey Shyam Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 428 : (2004) 1 WLC 536
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts05 Nov 2003Allowed
Chhoga Vs State of Rajasthan
Rajasthan High Court · (2003) 11 RAJ CK 0045
Penal Code, 1860 (IPC) — Section 366, 376
High Courts05 Nov 2003Dismissed
State of Rajasthan Vs Rajak
Rajasthan High Court · (2004) CriLJ 3519 : (2004) 2 WLC 169
Essential Commodities Act, 1955 — Section 3General Clauses Act, 1897 — Section 6
High Courts05 Nov 2003Dismissed
Jeewan Singh Vs Shiv Singh Galudia
Rajasthan High Court · AIR 2004 Raj 122 : (2004) 1 WLC 505
Negotiable Instruments Act, 1881 (NI) — Section 118, 87
High Courts05 Nov 2003Allowed
Commissioner of Income Tax Vs Hotel Ratanada International (P) Ltd.
Rajasthan High Court · (2004) 186 CTR 756 : (2004) 135 TAXMAN 523
Income Tax Act, 1961 — Section 256(2)
High Courts04 Nov 2003Dismissed
RPSC Vs Ku. Sadhana Bagharhatta
Rajasthan High Court · (2004) 3 RLW 1688 : (2004) 2 WLC 247
High Courts04 Nov 2003Allowed
Mahipal Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1685 : (2004) 2 WLC 453
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts04 Nov 2003Allowed
Gunwant Lal Godawat Vs Commissioner of C. Ex. and Cus.
Rajasthan High Court · (2004) 168 ELT 450 : (2004) WLC 217
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130(2)
High Courts04 Nov 2003
Mohd. Hanif and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 11 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts03 Nov 2003Dismissed
Bhagirath Ram Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2004) 1 RLW 461 : (2004) 1 WLC 571
High Courts02 Nov 2003Dismissed
Mohd. Kasam and Others Vs Ghasi Lal
Rajasthan High Court · (2004) 1 RLW 60 : (2004) 1 WLC 132
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3
High Courts31 Oct 2003
Vinod Kumar Jain Vs The Chief Executive National Co-operative, Union of India (UOI) and Others
Rajasthan High Court · (2004) 101 FLR 1187 : (2004) 2 RLW 1087 : (2004) 1 WLC 648
Constitution of India, 1950 — Article 21Multi-State Cooperative Societies Act, 1984 — Section 74, 92
High Courts31 Oct 2003Dismissed
Prashant Bohra and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 457
Constitution of India, 1950 — Article 14
High Courts31 Oct 2003
Ashok Maheshwari and Another Vs Chothu, Moola and Another
Rajasthan High Court · (2004) 2 ACC 14 : (2004) 2 WLC 97