High Courts18 Dec 2003Allowed
Union of India (UOI) and Others Vs C.A.T. and Another
Rajasthan High Court · (2004) 3 RLW 1555 : (2004) 3 WLC 45
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 4, 5(7A), 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,444 of 2,241
High Courts17 Dec 2003
President, Addivasi Ekta Parishad and Others Vs State and Others
Rajasthan High Court · (2004) 1 RLW 670 : (2004) 5 WLC 633
High Courts16 Dec 2003Dismissed
Dal Chand and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2004) 3 LLJ 38 : (2004) 2 WLC 514
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Dec 2003Dismissed
Acharya Shri Kundan Maharaj and Another Vs Smt. Indra and Another
Rajasthan High Court · AIR 2004 Raj 90 : (2004) 2 CivCC 325 : (2004) 4 RCR(Civil) 832 : (2004) 4 RLW 2275 : (2004) 2 WLC 456
Guardians and Wards Act, 1890 — Section 25, 9
High Courts16 Dec 2003Allowed
Jogi Dan and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1726 : (2004) 3 WLC 73
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 375, 376(2)
High Courts16 Dec 2003Allowed
Tan Sukh Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2212 : (2004) 2 WLC 481
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts15 Dec 2003
Gopal Sharan and Others Vs Smt. Radha Devi and Others
Rajasthan High Court · AIR 2004 Raj 129 : (2004) 2 WLC 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 58
High Courts11 Dec 2003Allowed
The New India Assurance Co. Ltd. Vs Smt. Jhamku and Others
Rajasthan High Court · (2004) 2 ACC 876 : (2004) 2 RLW 1181 : (2004) 2 WLC 760
High Courts11 Dec 2003Dismissed
State of Rajasthan and Others Vs J.N.V. University and Others
Rajasthan High Court · (2004) 4 RLW 2235 : (2004) 2 WLC 543
Rajasthan Service Rules, 1951 — Rule 208
High Courts09 Dec 2003
Hindustan Zinc Ltd. Vs M.L. Khuteda and Others
Rajasthan High Court · (2004) 2 ACC 428 : (2005) ACJ 936 : (2004) 2 RLW 1176 : (2004) 2 WLC 495
Motor Vehicles Act, 1988 — Section 147
High Courts05 Dec 2003
Raflq Khan Vs State of Rajasthan
Rajasthan High Court · (2003) 12 RAJ CK 0007
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 20Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2003
Shyam Bihari @ Deena Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2215 : (2004) 2 WLC 160
Penal Code, 1860 (IPC) — Section 100
High Courts03 Dec 2003
Municipal Board Khumber Vs Yadu Nath Singh
Rajasthan High Court · AIR 2004 Raj 79 : (2004) 4 WLC 597
Contract Act, 1872 — Section 10Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 — Rule 14(2)Rajasthan Municipalities Act, 1959 — Section 67, 80
High Courts03 Dec 2003Allowed
Dhara Ram Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 4075
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 467, 471
High Courts28 Nov 2003Dismissed
Anil Cold Tyres Retreaders Vs Rungta Projects Ltd.
Rajasthan High Court · (2004) 56 SCL 42
Companies Act, 1956 — Section 10, 10(2), 433, 434
High Courts28 Nov 2003Allowed
PACL India Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2004) 2 BC 331 : (2004) 120 CompCas 470 : (2004) 4 CompLJ 271 : (2004) 49 SCL 250
Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999 — Regulation 5(1)Securities and Exchange Board of India Act, 1992 — Section 11AA, 11AA(1), 11AA(2), 12(1B)
High Courts28 Nov 2003Allowed
Jaipur Spg. and Wvg. Mills Ltd. Vs N.M. Trading Co.
Rajasthan High Court · (2004) 53 SCL 195
Sales of Goods Act, 1930 — Section 55
High Courts25 Nov 2003Dismissed
Saka Vs State of Rajasthan
Rajasthan High Court · (2003) 11 RAJ CK 0043
Penal Code, 1860 (IPC) — Section 302, 447
High Courts25 Nov 2003Dismissed
Kallu Chhipa Vs State of Rajasthan
Rajasthan High Court · (2004) 1 DMC 596 : (2004) 4 RLW 2255 : (2004) 2 WLC 323
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts25 Nov 2003Allowed
Bhim Singh Vs Kan Singh
Rajasthan High Court · (2004) 2 BC 475 : (2004) 1 CivCC 608 : (2004) CriLJ 4306 : (2004) 1 RCR(Civil) 22 : (2004) 2 RCR(Criminal) 22 : (2004) 1 RLW 432 : (2004) 1 WLC 526
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138