High Courts24 Nov 2003Dismissed
Additional Commissioner of Income Tax Vs Rajasthan Spg. and Wvg. Mills
Rajasthan High Court · (2004) 190 CTR 448
Income Tax Act, 1961 — Section 37(1), 40A(9)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,445 of 2,241
High Courts21 Nov 2003Allowed
State of Rajasthan and Another Vs Panna Ram and Another
Rajasthan High Court · (2004) 102 FLR 842 : (2004) 3 RLW 1681 : (2004) 2 WLC 537
Industrial Disputes Act, 1947 — Section 17, 17(2), 17ARajasthan Industrial Disputes Rules, 1958 — Rule 22A
High Courts21 Nov 2003
In Re: Sierra Micro Electronics Ltd.
Rajasthan High Court · (2004) 54 SCL 459
Companies (Court) Rules, 1959 — Rule 177, 9
High Courts21 Nov 2003
Jafer Ahmed Vs J.N.V. University
Rajasthan High Court · (2004) 1 RLW 66 : (2004) 2 WLC 222
Constitution of India, 1950 — Article 15, 15(4)
High Courts21 Nov 2003Allowed
Mota Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 11 RAJ CK 0004
Penal Code, 1860 (IPC) — Section 120B
High Courts20 Nov 2003
Ramji Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RCR(Criminal) 956
Penal Code, 1860 (IPC) — Section 304A, 325, 447
High Courts19 Nov 2003Dismissed
Prithviraj Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2190 : (2004) 4 RLW 2224 : (2004) 2 WLC 601
Evidence Act, 1872 — Section 27, 3Penal Code, 1860 (IPC) — Section 300
High Courts18 Nov 2003Dismissed
Commissioner of Income Tax Vs Udaipur Distillery Co. Ltd.
Rajasthan High Court · (2004) 187 CTR 377
Income Tax Act, 1961 — Section 43B
High Courts17 Nov 2003
Commissioner of Income Tax Vs Rajasthan Spg. and Wvg. Mills Ltd.
Rajasthan High Court · (2004) 137 TAXMAN 249
Income Tax Act, 1961 — Section 256, 37
High Courts15 Nov 2003
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1606 : (2004) 3 RCR(Criminal) 171 : (2003) 4 WLC 616
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 62(2)Penal Code, 1860 (IPC) — Section 302
High Courts14 Nov 2003Allowed
In Re: Rajasthan State Agro Industries Corporation Ltd.
Rajasthan High Court · (2004) 56 SCL 58
Companies Act, 1956 — Section 446
High Courts14 Nov 2003
Mohd. Hanif and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1704 : (2004) 1 WLC 560
Penal Code, 1860 (IPC) — Section 120A, 120B
High Courts14 Nov 2003Allowed
Lala alias Lal Chand Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1218 : (2004) WLC 342
Penal Code, 1860 (IPC) — Section 376
High Courts13 Nov 2003
Raju @ Rajkumar @ Rajesh Joshi Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2259 : (2004) 2 WLC 348
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 376
High Courts13 Nov 2003
Ganpat Lal and Others Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2004) 2 RLW 1208 : (2004) 2 WLC 146
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Rajasthan Housing Board Act, 1970 — Section 50Rajasthan Tenancy Act, 1955 — Section 16
High Courts12 Nov 2003Dismissed
Commissioner of Income Tax Vs Banswara Fabrics Ltd.
Rajasthan High Court · (2004) 186 CTR 52 : (2004) 267 ITR 398 : (2004) 137 TAXMAN 486
Finance Act, 1995 — Section 145Income Tax Act, 1961 — Section 260A, 40A(3), 5
High Courts12 Nov 2003Allowed
Meena @ Hema (Smt.) Vs Smt. Komal Devi and Others
Rajasthan High Court · AIR 2004 Raj 77 : (2004) 1 RLW 483 : (2004) 1 WLC 544
Court Fees Act, 1870 — Section 35(1), 35(2)
High Courts12 Nov 2003Dismissed
Shanker Vs The State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1608
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 304
High Courts11 Nov 2003Dismissed
Magna Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1693 : (2004) 2 WLC 185
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 320
High Courts11 Nov 2003
Satya Narain Gupta Vs UCO Bank and Others
Rajasthan High Court · (2004) 2 LLJ 858
UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4, 7(2), 7(3)