COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,006 of 2,241

High Courts23 Aug 2012Allowed

Jagdish Prasad and Others Vs Parshu Ram and Another

Rajasthan High Court · AIR 2013 Raj 17 : (2013) 1 RLW 151

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 227Rajasthan Stamp Act, 1998 — Section 2(xix), 2(xx), 3, 39

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High Courts23 Aug 2012Dismissed

Surendra Kumar Jaggi Vs Ahmed Farooq and Others

Rajasthan High Court · (2013) 2 RCR(Rent) 10

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 6 Rule 17, Order 7 Rule 10, 100

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High Courts23 Aug 2012

G.T. Computer Hardware Engineering College Pvt. Ltd. Vs State of Rajasthan and others

Rajasthan High Court · (2012) 55 VST 344

Rajasthan Value Added Tax Act, 2003 — Section 2(35), 25, 38(4), 55, 61

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High Courts23 Aug 2012

Surta Singh Vs The Board of Revenue Rajasthan Ajmer and Others

Rajasthan High Court · (2012) 08 RAJ CK 0040

Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 76, 86

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High Courts23 Aug 2012

Banshi Lal Vs Birbal and Others

Rajasthan High Court · (2013) 1 WLN 15

Motor Vehicles Act, 1988 — Section 173

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High Courts23 Aug 2012

Radhey Shyam and Others Vs R.S.R.T.C. and Others

Rajasthan High Court · (2013) 2 CDR 669

Motor Vehicles Act, 1988 — Section 173

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High Courts22 Aug 2012

Prabudh Manch and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 4 RLW 2817

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High Courts22 Aug 2012

Keshrimal Soni Vs State and Others

Rajasthan High Court · (2013) 2 CDR 671

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High Courts22 Aug 2012Allowed

Mahesh Agrawal Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 CDR 527 : (2013) 4 RLW 2845

Environment (Protection) Act, 1986 — Section 5

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High Courts22 Aug 2012Allowed

Kedar Nath Sinsinwar Vs The State of Rajasthan and Another

Rajasthan High Court · (2013) 1 WLN 237

Limitation Act, 1963 — Section 5

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High Courts22 Aug 2012Dismissed

Mewa Ram Vs Achla Ram and Another

Rajasthan High Court · (2012) 08 RAJ CK 0154

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts22 Aug 2012Dismissed

Sujan Mal Choudhary Vs Sobhag Mal Jain and Others

Rajasthan High Court · (2012) 08 RAJ CK 0151

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer of Property Act, 1882 — Section 52

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High Courts22 Aug 2012Dismissed

Banshi Lal Vs Sohan Lal and Others

Rajasthan High Court · (2013) 1 CDR 299 : (2013) 1 RLW 843

Civil Procedure Code, 1908 (CPC) — Section 100, 103, 103(3)Easements Act, 1882 — Section 52Evidence Act, 1872 — Section 92

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High Courts22 Aug 2012Dismissed

Sunder Lal and Others Vs Harish Kumar and Another

Rajasthan High Court · (2013) 1 CDR 81 : (2013) 2 RCR(Rent) 378 : (2013) 1 RLW 706 : (2013) 1 WLN 166

Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 92

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High Courts22 Aug 2012Dismissed

Ram Chandra Kulhari Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 1 WLN 223

Constitution of India, 1950 — Article 226, 227

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High Courts22 Aug 2012

Late Bhanwar Lal @ Bhori Lal through L.Rs. Vs Nirmal Kumar Duggar HUF

Rajasthan High Court · (2013) 1 CDR 157

Civil Procedure Code, 1908 (CPC) — Section 100, 151

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High Courts22 Aug 2012Dismissed

Managing Director (Admn.) RSRTC Vs Kishori Devi (Smt.) and Others Kishori Devi (Smt.) Vs Managing Director (Admn.) RSRTC and Others

Rajasthan High Court · (2013) 1 WLN 204

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High Courts22 Aug 2012Dismissed

Hukma Ram Vs Director General of Police and Others

Rajasthan High Court · (2013) 1 WLN 209

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High Courts22 Aug 2012Dismissed

Mangal Chand Raigar Vs A.U. Finance India Pvt. Ltd.

Rajasthan High Court · (2012) 08 RAJ CK 0045

Arbitration and Conciliation Act, 1996 — Section 37, 9

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High Courts22 Aug 2012Allowed

Ram Chandra Vs The State of Rajasthan

Rajasthan High Court · (2012) 4 WLN 302

Juvenile Justice Act, 1986 — Section 12

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