High Courts31 Aug 2012

Smt. Ganpati Bai Vs State of Rajasthan and Others

Rajasthan High Court · (2013) 2 CDR 640 : (2013) 2 RLW 1319

Constitution of India, 1950 — Article 13(3)(a), 19, 19(1)(a), 19(1)(g), 19(6)Rajasthan Excise Act, 1950 — Section 20, 21, 31, 31(c), 32Standards of Weights and Measures Act, 1976 — Section 39
High Courts31 Aug 2012

C.P. Joshi Vs Kalyan Singh Chouhan

Rajasthan High Court · (2012) 08 RAJ CK 0070

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Evidence Act, 1872 — Section 114, 114(e), 56, 57, 73Representation of the People Act, 1951 — Section 100(1)(d)(4), 100(1)(d)(iii), 30, 62, 62(4)
High Courts29 Aug 2012

Ram Chandra Vs Beniram

Rajasthan High Court · (2013) 3 CDR 1483 : (2013) 1 RCR(Rent) 334 : (2013) 1 RLW 780

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 83
High Courts28 Aug 2012Allowed

Ritesh Suhalka Vs Smt. Shanta Devi and Others

Rajasthan High Court · (2013) 2 CDR 716 : (2013) 2 RLW 1246

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 14, Order 22 Rule 10, 146, 151Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52