High Courts28 Aug 2012Dismissed
Jugal Kishore and Others Vs Dhudaram and Others
Rajasthan High Court · (2013) 2 CDR 1022
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, 100
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,005 of 2,241
High Courts28 Aug 2012Dismissed
State of Rajasthan and Another Vs M/s. United Construction Company
Rajasthan High Court · (2012) 08 RAJ CK 0142
Arbitration Act, 1940 — Section 34(3)Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 37Limitation Act, 1963 — Section 14, 29(2), 5
High Courts27 Aug 2012Allowed
L.Rs. of Budhmal and Another Vs Radhakishan and Another
Rajasthan High Court · (2012) 08 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts27 Aug 2012
Kishan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 CDR 202 : (2013) CriLJ 1928 : (2013) 1 RLW 732 : (2012) 4 WLN 15
Constitution of India, 1950 — Article 226Rajasthan Prevention of Defacement of Property Act, 2006 — Section 2, 3, 3(1), 3(2), 3(4)
High Courts27 Aug 2012
Narayan Ram Vs State of Raj. and Others
Rajasthan High Court · (2013) 1 Crimes 139 : (2013) 2 RLW 1217
High Courts27 Aug 2012
Ashok Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 CDR 552
High Courts27 Aug 2012Allowed
Arun Singh Shekhawat Vs Union of India and Another
Rajasthan High Court · (2013) 1 CDR 444
Constitution of India, 1950 — Article 226
High Courts27 Aug 2012
Oriental Insurance Co. Ltd. Vs Ashok and Others
Rajasthan High Court · (2013) 1 CDR 411
Motor Vehicles Act, 1988 — Section 173
High Courts27 Aug 2012
Uttam Chand and Another Vs M/s. Gulab Chand Narendra Kumar and Others
Rajasthan High Court · (2013) 2 CDR 651 : (2013) 2 RLW 1298
Civil Procedure Code, 1908 (CPC) — Section 100, 102, 115, 151
High Courts27 Aug 2012Allowed
Prahlad Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 147 : (2013) 2 RLW 1128
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438Penal Code, 1860 (IPC) — Section 376, 384
High Courts24 Aug 2012Allowed
Indu (Smt.) Vs Narsingh Das and Others
Rajasthan High Court · AIR 2013 Raj 113 : AIR 2013 Raj 112 : (2013) 2 RLW 1239
Registration Act, 1908 — Section 17, 17(1)(b), 35, 49, 49(c)Stamp Act, 1899 — Section 2(15), 35Transfer of Property Act, 1882 — Section 53A
High Courts24 Aug 2012
Anita Gupta (Smt.) and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 WLN 221
High Courts24 Aug 2012
Smt. Anubha Prabhune Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 08 RAJ CK 0149
High Courts24 Aug 2012Dismissed
Malchand and Another Vs The Deedwana Industrial Corporation, Deedwana
Rajasthan High Court · (2012) 08 RAJ CK 0139
High Courts24 Aug 2012
Bhanwar Lal Jhakar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 665
High Courts24 Aug 2012Dismissed
Dinesh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0071
High Courts24 Aug 2012
Gopal Sharma Vs Smt. Ansuya Sharma
Rajasthan High Court · AIR 2013 Raj 31 : (2013) 1 WLN 33
Hindu Marriage Act, 1955 — Section 10, 13
High Courts24 Aug 2012Allowed
The Registrar, Rajasthan Nursing Council Vs Asha Devi Institute of Nursing and Others
Rajasthan High Court · (2013) 2 CDR 1126
Constitution of India, 1950 — Article 41Indian Nursing Council Act, 1947 — Section 10, 11, 13(2), 16, 4Limitation Act, 1963 — Section 5
High Courts24 Aug 2012Dismissed
Banshi Lal Suthar Vs L.R. of Udai Lal and Others
Rajasthan High Court · (2013) 2 RCR(Rent) 389 : (2013) 2 RLW 1300
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Aug 2012Allowed
Jugal Kishore Garg Vs Shri Anand Srivastava and Others
Rajasthan High Court · AIR 2013 Raj 56 : (2013) 1 CDR 112 : (2013) 4 RLW 3396 : (2013) 4 RLW 2983
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Registration Act, 1908 — Section 49