High Courts09 Apr 2018Disposed Off
Udailal Salvi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0151
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 80 of 101
High Courts09 Apr 2018Dismissed
Smt. Lalita Devi @APPELLANT@Hash Manak Chand & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0150
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 96, 97Indian Contract Act, 1872 — Section 17
High Courts09 Apr 2018Disposed Off
Kewal Ram Patel @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 04 RAJ CK 0149
Provisions of National Highways Act,1956 — Section 3GRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 105(3)
High Courts09 Apr 2018
Smt. Chetan Kumawat @APPELLANT@Hash State Of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0094
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366
High Courts09 Apr 2018Dismissed
Official Liquidator @APPELLANT@Hash Shri Lokesh Kumar Singh & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0093
Companies Act, 1956 — Section 454, 454(1), 454(3), 454(5)Code of Criminal Procedure, 1973 — Section 313Companies (Court) Rules, 1959 — Rule 9, 30, 124, 130
High Courts09 Apr 2018Allowed
Smt. Kamla Sharma And Ors. @APPELLANT@Hash Shahnawaj Ahmed & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0092
High Courts09 Apr 2018Dismissed
Meena Bai And Ors. @APPELLANT@Hash Manraj & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0091
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Allowed
Smt Savita Devi And Ors. @APPELLANT@Hash Balvant Singh & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0090
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Dismissed
Jyoti Bai @APPELLANT@Hash Amarjeet Singh & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Dismissed
Rajasthan State Road Transport Corporation @APPELLANT@Hash Smt. Manju & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0088
High Courts09 Apr 2018Dismissed
Suraj Mal, Rajpal And Ors. @APPELLANT@Hash Board of Revenue for Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0087
Rajasthan Tenancy Act, 1955 — Section 222, 224
High Courts09 Apr 2018Dismissed
Manish, Anil Mehta @APPELLANT@Hash Smt Pushpa Devi Birla & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0056
Rajasthan Rent Control Act, 1950 — Section 7(2)Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India 1950 — Article 227
High Courts06 Apr 2018Disposed Of
N.K. Khandelwal Vs Union Of India & Ors
Rajasthan High Court · (2018) 04 RAJ CK 0255
High Courts06 Apr 2018Allowed
Hema @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0148
Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Disposed Off
IDL Explosives Limited @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0147
Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Dismissed
Arvind Joshi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0146
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 156(3), 406, 420Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Disposed Off
Govind Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0145
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 472
High Courts06 Apr 2018Allowed
Ashok Beniwal @APPELLANT@Hash Hukma Ram
Rajasthan High Court · (2018) 04 RAJ CK 0144
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts06 Apr 2018Dismissed
Kailash Chandra Banjara @APPELLANT@Hash Nand Kishore Banjara
Rajasthan High Court · (2018) 04 RAJ CK 0143
Limitation Act, 1963 — Article 54
High Courts06 Apr 2018Allowed
Vishnu Datt @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0142
Constitution of India, 1950 — Article 226