High Courts12 Apr 2018Disposed Off
Iftkar Ahmed & Ors. @APPELLANT@Hash State
Rajasthan High Court · (2018) 04 RAJ CK 0002
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code of Criminal Procedure, 1973 — Section 357A, 428
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 78 of 101
High Courts12 Apr 2018Dismissed
Premier Texto Trade Pvt Ltd @APPELLANT@Hash Tax Recovery Officer
Rajasthan High Court · (2018) 04 RAJ CK 0001
Income Tax Act, 1961 — Section 68B, 68(b)(1), 220(2), 222, 245(I), 271(1), 281Code of Civil Procedure, 1908 — Section 64Income Tax Rule, 1961 — Rule 2, 16, 16(1), 16(2), 48, 68B, 68(B)(i), 68B(4), 68(3)(4), 68(B)(iv), 70, 71
High Courts11 Apr 2018Allowed
Smt. Sharifa, Sharifan Bano @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0179
Code of Criminal Procedure, 1973 — Section 313, 357, 360, 397, 401Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 5, 11(4)Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 448
High Courts11 Apr 2018Allowed
Dharamchand Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0178
Rajasthan Panchayati Raj Act, 1994 — Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258Constitution of India, 1950 — Article 14, 311
High Courts11 Apr 2018Allowed
Karishma Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0177
Rajasthan Panchayati Raj Act, 1994 — Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258Constitution of India, 1950 — Article 14, 311
High Courts11 Apr 2018Dismissed
Anop Singh Rathore @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0176
Rajasthan Police Subordinate Service Rules, 1989 — Section 28
High Courts11 Apr 2018Allowed
Smt. Nikita @APPELLANT@Hash Shri Deepak Khamesara
Rajasthan High Court · (2018) 04 RAJ CK 0175
Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13B
High Courts11 Apr 2018Dismissed
Bharat Petroleum Corporation Ltd. @APPELLANT@Hash M/S P.C. Jat & Brothers
Rajasthan High Court · (2018) 04 RAJ CK 0174
Arbitration and Conciliation Act, 1996 — Section 11, 34, 37
High Courts11 Apr 2018Dismissed
Suman @APPELLANT@Hash Gurcharan Singh
Rajasthan High Court · (2018) 04 RAJ CK 0173
Code of Criminal Procedure, 1973 — Section 397, 401Protection of Women from Domestic Violence Act, 2005 — Section 3, 12, 18, 19, 20, 22, 29Indian Penal Code, 1860 — Section 406, 498A
High Courts11 Apr 2018Allowed
Rudra Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0172
High Courts11 Apr 2018Dismissed
Kalawati @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0171
Indian Penal Code, 1860 — Section 199, 200, 420, 465, 467, 468, 471Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(gg), 38(4)
High Courts11 Apr 2018Dismissed
Devendra Mittal @APPELLANT@Hash Deputy Commissioner of Income Tax
Rajasthan High Court · (2018) 04 RAJ CK 0170
Income Tax Act, 1961 — Section 2(29A), 2(29B), 2(42A), 2 (42B), 111A, 112, 260A
High Courts11 Apr 2018Dismissed
Smt. Pooni Devi @APPELLANT@Hash Smt. Varsa
Rajasthan High Court · (2018) 04 RAJ CK 0169
Code of Civil Procedure, 1908 — Order 7 Rule 11Rajasthan High Court Rules, 1952 — Rule 134Constitution of India, 1950 — Article 226, 227
High Courts11 Apr 2018Dismissed
State of Rajasthan @APPELLANT@Hash Farhad Banu
Rajasthan High Court · (2018) 04 RAJ CK 0168
Limitation Act, 1963 — Section 5
High Courts11 Apr 2018Disposed Off
Laxmi Chand @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0167
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts11 Apr 2018Allowed
Madan Lal @APPELLANT@Hash Smt. Pushpa Devi
Rajasthan High Court · (2018) 04 RAJ CK 0166
Family Courts Act, 1984 — Section 19(4)Code of Criminal Procedure, 1973 — Section 125, 125(2), 354(6), 397, 401
High Courts11 Apr 2018Disposed Off
M/s. Aman Granites Pvt. Ltd. @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 04 RAJ CK 0165
National Highways Act, 1956 — Section 3A, 3DRajasthan Land Revenue Act, 1956 — Section 22Constitution of India, 1950 — Article 300A
High Courts11 Apr 2018Allowed
Smt. Nirmala @APPELLANT@Hash Mahendra & Mahendra Financial Services Ltd.
Rajasthan High Court · (2018) 04 RAJ CK 0164
Code of Criminal Procedure, 1973 — Section 320(9), 397, 401Negotiable Instruments Act, 1881 — Section 138, 142, 143, 147Constitution of India, 1950 — Article 136
High Courts11 Apr 2018Dismissed
Kishan Singh Panwar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0163
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 171(G), 195, 196, 198, 200, 420, 465, 467, 468, 471, 472, 474, 476
High Courts11 Apr 2018Partly Allowed
Atma Ram @APPELLANT@Hash Gajendra Kumar Joshi
Rajasthan High Court · (2018) 04 RAJ CK 0162
Rajasthan Rent Control Act, 2001 — Section 15, 21Rajasthan Stamp Act, 1998 — Section 39, 42Rajasthan Rent Control Act, 2001 — Section 21