High Courts06 Apr 2018Dismissed
Durga Ram @APPELLANT@Hash Hukma Ram
Rajasthan High Court · (2018) 04 RAJ CK 0141
Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 81 of 101
High Courts06 Apr 2018Dismissed
Shiv Shaktiraj Bhandari @APPELLANT@Hash District Magistrate Cum Authorized Office
Rajasthan High Court · (2018) 04 RAJ CK 0140
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 &mdash Section 17Rajasthan High Court Rules — Rule 134Constitution of India, 1950 — Article 225
High Courts06 Apr 2018Disposed Off
Rajkumar Rangi @APPELLANT@Hash University Grants Commission
Rajasthan High Court · (2018) 04 RAJ CK 0139
Constitution of India, 1950 — Article 226, 309
High Courts06 Apr 2018Disposed Off
Manisha Dhat Rawal @APPELLANT@Hash Rajasthan Public Service Commission
Rajasthan High Court · (2018) 04 RAJ CK 0138
Constitution of India, 1950 — Article 226, 309
High Courts06 Apr 2018Allowed
Smt.Takudi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0137
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325, 341, 452Arms Act, 1959 — Section 4, 25Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts06 Apr 2018Allowed
Mana Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0136
Indian Penal Code, 1860 — Section 34, 302, 304, 307, 323, 324, 326, 447Code of Criminal Procedure, 1973 — Section 161, 313
High Courts06 Apr 2018Allowed
Smt. Brijesh Singh And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0086
High Courts06 Apr 2018Dismissed
Ashok Kumar Mishra And Ors. @APPELLANT@Hash Rajasthan Rajya Vidyut Prasaran Nigam Limited & Anr.
Rajasthan High Court · (2018) 04 RAJ CK 0085
High Courts06 Apr 2018Dismissed
Shabnam Bano And Ors. @APPELLANT@Hash Somdutt Sharma & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0084
High Courts06 Apr 2018Dismissed
Birbal And Ors. @APPELLANT@Hash Board Of Revenue For Rajasthan & Anr.
Rajasthan High Court · (2018) 04 RAJ CK 0083
High Courts06 Apr 2018Allowed
Shital Prasad Sharma And Ors. @APPELLANT@Hash State Of Rajasthan & Anr.
Rajasthan High Court · (2018) 04 RAJ CK 0082
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(n), 3(2), 7(c), 4, 4(2), 4(3), 4(2)(b), 9, 9(1), 9(2), 11, 16, 17Rajasthan Civil Services (CCA) Rules, 1958 — Rule 14, 16, 16(6)(a), 18ARajasthan Civil Services (Conduct) Rules, 1971 — Rule 25, 25-AA
High Courts05 Apr 2018Dismissed
Suraj Giri Gusai @APPELLANT@Hash Daulat Singh Devra
Rajasthan High Court · (2018) 04 RAJ CK 0135
Indian Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Apr 2018Allowed
Shankar Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0134
Code of Criminal Procedure, 1973 — Section 107, 116, 156(3), 164, 482Indian Penal Code, 1860 — Section 323, 376, 384, 452
High Courts05 Apr 2018Disposed Off
Devi Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0133
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 467, 468, 471
High Courts05 Apr 2018Allowed
Mahendra Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0132
Juvenile Justice (Care & Protection) Act, 2000 — Section 102Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 307, 324, 326, 333, 447
High Courts05 Apr 2018Allowed
Kishan Lal @APPELLANT@Hash Smt. Sire Kanwar
Rajasthan High Court · (2018) 04 RAJ CK 0131
Code of Civil Procedure, 1908 — Order 22 Rule 9Constitution of India, 1950 — Article 226
High Courts05 Apr 2018Allowed
Chunni Lal, Chuna Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0130
Indian Penal Code, 1860 — Section 344, 363, 366, 376Code of Criminal Procedure, 1973 — Section 161, 164, 200, 202
High Courts05 Apr 2018Disposed Off
Sita Dangi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0129
Constitution of India, 1950 — Article 226
High Courts05 Apr 2018Allowed
Hanif Khan @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0128
Code of Criminal Procedure, 1973 — Section 174, 313, 374(2)Indian Penal Code, 1860 — Section 306, 498A
High Courts05 Apr 2018Allowed
Keshar Singh Bhati @APPELLANT@Hash Ajit Kumar
Rajasthan High Court · (2018) 04 RAJ CK 0127
Code of Criminal Procedure, 1973 — Section 320(9), 397, 401Negotiable Instruments Act, 1881 — Section 138, 142, 143, 147Constitution of India, 1950 — Article 136