High Courts11 May 2017

Gokalram Vs State

Rajasthan High Court · (2017) 05 RAJ CK 0056

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts10 May 2017Allowed

Vimla And Ors Vs Learned Judge,, Accidental Claims Tribunal, Churu And Ors

Rajasthan High Court · (2017) 05 RAJ CK 0204

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Motor Vehicles Act, — Section 30, 32, 34, 35 (a), 75(a), 75(c), 76, 77, 94, 95, 132, 133, 144, 147, 148, 149, 151, 152, 153, 165, 166, 167, 168, 169, 170, 171, 172, 173, 174, 176Rajasthan Motor Vehicles Rules, 1990 — Rule 10.22, 10.22(3), 10.22(4), 10.27, 10.28
High Courts09 May 2017

Moni Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0195

Code of Criminal Procedure, 1973, Section 313, Section 374 - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Section 3