High Courts09 May 2017
Ranglal Vs Gopal Singh & ANR
Rajasthan High Court · (2017) 05 RAJ CK 0176
Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166, Section 140, Section 140 -
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 30 of 68
High Courts09 May 2017
Devi Lal & ors Vs Subash Chandra & ors
Rajasthan High Court · (2017) 05 RAJ CK 0171
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts09 May 2017
Geeta Kanwar & ors. Vs Sampatlal & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0159
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts09 May 2017Dismissed
Madan Lal S/o Shri Ramchandra Vs Smt. Anju Bung W/o Shri Bhagwati Prasad
Rajasthan High Court · (2017) 05 RAJ CK 0047
Code of Civil Procedure, 1908, Section 151, Order 39Rule 1, Order 39Rule 2 - Saving of Inherent powers of Court
High Courts09 May 2017
Guman Ram S/o Bhera Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0043
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts09 May 2017Disposed
Mangi Lal S/o Shankar Lal Vs Shiv Narayan S/o Surajmal Thatera
Rajasthan High Court · (2017) 05 RAJ CK 0042
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts09 May 2017
Sahil Kamra @ Manu S/o Bhajan Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0041
Code of Criminal Procedure, 1973, Section 439, Section 122 - Special powers of High Court or Court of Session regarding bail - Imprisonment in default of securityIndian Pe
High Courts08 May 2017Dismissed
Tonny Kumar @ Vikas Son of Shri Chandra Shekher Prasad Vs The State of Rajasthan through the Public Prosecutor
Rajasthan High Court · (2017) 05 RAJ CK 0199
Indian Penal Code, 1860, Section 302, Section 201, Section 376(2)(f) - Punishment for murder - Causing disappearance of evidence of offence or giving false information to
High Courts08 May 2017
Mehrangarh Museum Trust & ors Vs Inder Singh Mehra & ors
Rajasthan High Court · (2017) 05 RAJ CK 0175
Code of Civil Procedure, 1908, Order 7Rule 11, Order 7Rule 6 -Limitation Act, 1963, Section 6, Article 82
High Courts08 May 2017
Union of India & Ors. Vs Shravan Singh Rajpurohit
Rajasthan High Court · (2017) 05 RAJ CK 0160
High Courts08 May 2017Disposed
Ashok Kumar S/o Jagannath Prasad Vs Lakhan Lal S/o Harvilas
Rajasthan High Court · (2017) 05 RAJ CK 0040
High Courts08 May 2017
Jaipal Bhati S/o Purkharam Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0039
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts08 May 2017
Nagga Ram S/o Roopa Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0038
High Courts08 May 2017Disposed
Rajendra Kumar Meena S/o Shri Ramswaroop Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0037
Indian Penal Code, 1860, Section 324, Section 323, Section 341 - Voluntarily causing hurt by dangerous weapons or means - Punishment for voluntarily causing hurt - Punishm
High Courts08 May 2017Disposed
Ramkishan S/o Gangadhar (Ashok Kumar S/o Ramkishan) Vs Chirag Kumar S/o Late Dilip Kumar Patel Gujrati
Rajasthan High Court · (2017) 05 RAJ CK 0036
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts08 May 2017
Sunil Kumar S/o Krishna Mali Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 279, S
High Courts05 May 2017
Madhav Singh & anr. Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0193
High Courts05 May 2017
Madan Singh & ors. Vs The District Judge, Bikaner & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0162
Industrial Disputes Act, 1947, Section 25-F, Section 25-G, Section 11(9)(10) -Consitution of India, - Article 227
High Courts05 May 2017
Ramesh Kumar Vs Shaitan Ram & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0157
Motor Vehicle Act, 1988, Section 173
High Courts05 May 2017
Ahsan Ali Vs State
Rajasthan High Court · (2017) 05 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section