High Courts19 May 2017Dismissed
Brijnath Gurjar S/o Shri Jagdish Gurjar Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0094
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 27 of 68
High Courts19 May 2017Allowed
Jahoor Ahmed S/o Shri Shafi Mohammed Ji Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 05 RAJ CK 0092
High Courts19 May 2017Dismissed
Pukhraj Dhadhich S/o Sh. Radha Krishna Dadhich Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0087
High Courts19 May 2017Dismissed
Smt. Jannati W/o Abdul Rouf Vs Smt. Saroj W/o Virendra Singh
Rajasthan High Court · (2017) 05 RAJ CK 0086
Rajasthan Panchayat Raj (Election) Rules, 1994, Rule 81
High Courts19 May 2017
Smt. Rajni W/o Shri Mahaveer Prasad Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0085
High Courts19 May 2017Disposed
Smt. Ratan Devi W/o Shri Chandra Kumar @ Rajkumar Vs Smt. Rameshwari Devi W/o Kaluram Puniya
Rajasthan High Court · (2017) 05 RAJ CK 0084
High Courts19 May 2017
Smt. Veena Chouhan W/o Shri Sant Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0083
High Courts18 May 2017
Mandar Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0191
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts18 May 2017
Gatiya @ Kalia Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0088
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 313 - Calling for records to exercise powers of revision - High Courts powers of revision - Power to ex
High Courts18 May 2017Allowed
Basti Ram S/o Shri Nimba Ram Ji Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 05 RAJ CK 0082
High Courts18 May 2017
Bhupendra Deyol S/o Shri Dalveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0081
High Courts18 May 2017
Hari Kishan S/o Vishnu Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0078
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts18 May 2017Dismissed
Smt. Anand Kiran W/o Shri Vinod Kumar Gehlot Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0074
High Courts18 May 2017Dismissed
Surendra Singh Nunia S/o Shri Prahalad Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0072
Code of Criminal Procedure, 1973, Section 482, Section 300 - Saving of inherent powers of High Court - Person once convicted or acquitted not to be tried for same offenceI
High Courts18 May 2017
Sunil Chandra Son of Kunwar Singh Vs Union of India
Rajasthan High Court · (2017) 05 RAJ CK 0071
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts17 May 2017Allowed
Anil Dudha Bhai Kaneria & Ors. Vs The State of Rajasthan through Public Prosecutor. & Anr.
Rajasthan High Court · (2017) 05 RAJ CK 0201
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts17 May 2017
N.V.S. Prasad Vs Union of India & Ors.
Rajasthan High Court · (2017) 05 RAJ CK 0194
Constitution of India, Article 12 - Application of Acts of Parliament and of the Legislature of the State of Assam to autonomous districts and autonomous regions in the State of Assam
High Courts17 May 2017
State of Rajasthan Vs Dr. Kailash Chandra Jain
Rajasthan High Court · (2017) 05 RAJ CK 0190
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 468(2), Section 473 - Calling for records to exercise powers of revision - High Co
High Courts17 May 2017Dismissed
Pahalwan Singh S/o Shri Jaimal Singh Vs Legal representatives of Vishambhar Das S/o Late Shri Mehru (Kamla Devi )
Rajasthan High Court · (2017) 05 RAJ CK 0097
Rajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and Their Transferees in the Indira Gandhi Canal Colony Area) Rules, 1972, Rule 6A, Rule 6(4)
High Courts17 May 2017Dismissed
Faruq Mohd. S/o Shri Salmuddin Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0080
Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013, Rule 16