High Courts23 May 2017Dismissed
Munesh Bala W/o Shri Devkinandan Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0117
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 26 of 68
High Courts23 May 2017Disposed
Babulal Tailor (deceased) Vs Shri Shankar Lal Lohiya S/o Shri Banshidhar Lohiya
Rajasthan High Court · (2017) 05 RAJ CK 0113
High Courts23 May 2017Disposed Of
Chanda Ram S/o Gena Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0112
High Courts23 May 2017Dismissed
Javed Imam Nadaf S/o Imam Nadaf Pinjari Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0111
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 395, Section 394 - Punishment for dac
High Courts23 May 2017
Kavita W/o Indra Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0110
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467 - Cheating and dishonestly inducing delivery of property - Forgery for pur
High Courts23 May 2017Disposed
Mahima Sharma, D/o Shir Mahendra Kumar Sharma Vs The Controller of Examination, Central Board of Secondary Education
Rajasthan High Court · (2017) 05 RAJ CK 0109
High Courts23 May 2017Disposed
Shri Vinod Kumar Kumawat s/o Shri Mohanlal Vs Shri Laxmi Narayan Chipa S/o late Shri Nandlal Chipa
Rajasthan High Court · (2017) 05 RAJ CK 0108
High Courts22 May 2017
Gopilal Vs Shri Kalubhai
Rajasthan High Court · (2017) 05 RAJ CK 0183
Motor Vehicle Act, 1988, Section 173
High Courts22 May 2017
Kailash Ram @ Akshay S/o Budharam Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0107
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S
High Courts22 May 2017Allowed
Kishan Singh Choudhary S/o Sh. Raja Ram Choudhary Vs The Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 05 RAJ CK 0106
High Courts22 May 2017
Krishna Devi W/o Shri Lachhi Ram Vs Kumbha Ram S/o Shri Kanha Ram
Rajasthan High Court · (2017) 05 RAJ CK 0105
Code of Civil Procedure, 1908, Section 151, Order 39Rule 1, Order 39Rule 2, Order 11Rule 12,
High Courts22 May 2017
Lal Chand S/o Late Shri Govind Ji Charan Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0104
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts22 May 2017Allowed
Madan Singh Bhati S/o Sh. Radhakrishan Vs The Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 05 RAJ CK 0103
High Courts22 May 2017
Manoj Kumar Son of Shri Satyanarayan Vs State of Rajasthan Through Public Prosecutor
Rajasthan High Court · (2017) 05 RAJ CK 0102
Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen
High Courts22 May 2017Allowed
Mohan Lal Verma Vs Rajendra Prasad Shah son of Heera Lal Shah
Rajasthan High Court · (2017) 05 RAJ CK 0101
Rajasthan Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)
High Courts22 May 2017
Mohammad Ali S/o Haji Mohammad Usman Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0100
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 304 - Punishment for cu
High Courts22 May 2017
Pukhraj Son of Shri Pokhar Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0099
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts22 May 2017
Smt. Sushila @ Gouri W/o Anand Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0098
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts19 May 2017Dismissed
Ajmer Vidhyut Vitran Nigam Ltd., Vs Ramesh Chandra Joshi S/o Shri Bhagwani Lal Joshi
Rajasthan High Court · (2017) 05 RAJ CK 0096
High Courts19 May 2017Dismissed
Asha Ram Meena S/o Shri Kishan Lal Meena Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0095