High Courts19 Jan 2005Allowed
Kailash Prasad Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1828 : (2005) 2 WLC 111
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 43 of 45
High Courts18 Jan 2005Allowed
Vishni and Another (Mst.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1938 : (2005) 2 WLC 134
High Courts18 Jan 2005
Hari Narain Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RCR(Criminal) 507 : (2005) 1 RLW 588
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 323, 354
High Courts18 Jan 2005Dismissed
Anand Mohan Jha and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 2 RLW 1365 : (2005) 2 WLC 519
Board of Secondary Education Rules — Rule 21(6)(O)Constitution of India, 1950 — Article 14, 226
High Courts17 Jan 2005Allowed
Shiv Kishan Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2101
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449(2)
High Courts17 Jan 2005Dismissed
Ram Niwas Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 4 RCR(Civil) 30 : (2005) 4 RLW 2295 : (2005) 4 WLC 134
Constitution of India, 1950 — Article 21, 25, 26, 39, 41Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1)
High Courts17 Jan 2005Dismissed
Ramdayal Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1496 : (2005) 2 WLC 47 : (2005) WLC 497
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 364, 365
High Courts14 Jan 2005Dismissed
Hema Construction Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 241 : (2005) 3 RLW 1532 : (2005) 2 WLC 222
Constitution of India, 1950 — Article 226, 299, 299(1)
High Courts14 Jan 2005Dismissed
Mining Engineer, Mines and Geology Department, Govt. of Raj. Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) 105 FLR 338 : (2005) 2 RLW 771 : (2005) 2 WLC 379
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts14 Jan 2005Dismissed
Regional Manager, RIICO Ltd. Vs Judge, Industrial Tribunal-cum-Labour Court and Another
Rajasthan High Court · (2005) 105 FLR 454 : (2005) 3 RLW 2024 : (2005) 2 WLC 123
High Courts13 Jan 2005
New India Assurance Company Ltd. Vs Sushila and Others
Rajasthan High Court · (2005) 2 ACC 504
Motor Vehicles Act, 1988 — Section 170
High Courts13 Jan 2005Dismissed
Prakash Chandra Vs Smt. Basanti and Another
Rajasthan High Court · AIR 2005 Raj 278
High Courts13 Jan 2005Dismissed
Pukh Raj Vs Magh Raj
Rajasthan High Court · AIR 2005 Raj 135 : (2005) 2 ARBLR 602 : (2005) 2 CivCC 387 : (2005) 3 RLW 1514 : (2005) 2 WLC 237
Criminal Procedure Code, 1973 (CrPC) — Section 145Legal Practitioners Act, 1879 — Section 13
High Courts12 Jan 2005
Aksh Optifibre Ltd. Vs Shin Etsu Chemical Co., Ltd. and Another
Rajasthan High Court · (2005) 2 ARBLR 366 : (2005) 2 RLW 1000 : (2005) 2 WLC 66
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(2), 16(3), 16(5)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 9Contract Act, 1872 — Section 24, 25, 26, 27, 28
High Courts12 Jan 2005
Sahbuddin @ Sabu and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 526 : (2005) 2 WLC 30
Penal Code, 1860 (IPC) — Section 149, 34
High Courts12 Jan 2005Allowed
Varju and Others Vs United India Insurance Co. Ltd. and Others
Rajasthan High Court · (2005) 4 ACC 516 : (2006) ACJ 328 : (2005) 2 RLW 1296 : (2005) 4 WLC 1
Motor Vehicles Act, 1939 — Section 108, 95, 95(1)Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 2(14)
High Courts11 Jan 2005
University of Raj. Vs Yash Pal Singh Jhala
Rajasthan High Court · (2006) 1 RLW 172 : (2005) 4 WLC 762
High Courts11 Jan 2005Dismissed
Fazal Ahmed Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 2 RLW 1031 : (2005) 2 WLC 404
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19Rajasthan Civil Services (Conduct) Rules, 1971 — Rule 4(1)