High Courts11 Jan 2005Dismissed
Rashid Khan Vs The Appellate Rent Tribunal (District and Sessions Judge) and Another
Rajasthan High Court · (2005) 1 RLW 519
Rajasthan Rent Control Act, 2001 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 44 of 45
High Courts11 Jan 2005Dismissed
Sandeep Vs The State Election Commission and Others
Rajasthan High Court · (2005) 1 RLW 476
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 13(2), 14(6), 20, 21, 21(2)
High Courts11 Jan 2005
Kamla Devi and Others Vs Rajkiya Coal Depot and Others
Rajasthan High Court · (2007) ACJ 904
Employees Compensation Act, 1923 — Section 3
High Courts10 Jan 2005Dismissed
Madan and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1460 : (2005) 2 WLC 216
Arms Act, 1959 — Section 25, 27, 3, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jan 2005
Gopal Prasad Varshney Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2005) 2 RLW 1351 : (2005) 2 WLC 382
Constitution of India, 1950 — Article 12, 226Employees Pension Regulations, 1993 — Regulation 26
High Courts10 Jan 2005Dismissed
Ramkumar Jat and Others Vs State of Raj. and Others
Rajasthan High Court · (2005) 3 RLW 1772
High Courts07 Jan 2005
Gopal Chand Singhal Vs Bhambhal and Others
Rajasthan High Court · (2005) 2 ACC 554
High Courts07 Jan 2005
Krishna Gopal Vs Ishwar Singh and Others
Rajasthan High Court · (2005) 2 ACC 551
High Courts07 Jan 2005Dismissed
Oriental Insurance Co. Ltd. Vs Arjun and Others
Rajasthan High Court · (2005) 2 ACC 881 : (2006) ACJ 2412
High Courts06 Jan 2005Allowed
Trilok Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1510 : (2005) 1 WLC 749
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts05 Jan 2005
Hindustan Zinc Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2005) 196 CTR 64
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 256
High Courts05 Jan 2005Allowed
Laxman and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2075 : (2005) 2 WLC 516
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Jan 2005Dismissed
Roopa @ Rup Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2029 : (2005) 2 WLC 538
Arms Act, 1959 — Section 25, 27, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105
High Courts04 Jan 2005
Tola (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 104 FLR 1054 : (2005) 1 RLW 472 : (2005) 3 SLJ 264 : (2005) 1 WLC 753
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Jan 2005Allowed
Anwar Ali @ Anwar Mulla and Others Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1861 : (2005) 2 RLW 814 : (2005) 1 WLC 755
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 394
High Courts04 Jan 2005Dismissed
Dinesh @ Buddha Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1452 : (2005) 2 RCR(Criminal) 679 : (2005) 2 RCR(Criminal) 678 : (2005) 1 RLW 534 : (2005) 1 WLC 766
Penal Code, 1860 (IPC) — Section 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts04 Jan 2005Dismissed
Commissioner of Income Tax Vs Mohinder Kumar and Party
Rajasthan High Court · (2005) 195 CTR 335 : (2006) 284 ITR 250 : (2006) 151 TAXMAN 253
Constitution of India, 1950 — Article 162, 265, 366(28), 73Finance Act, 1983 — Section 18Income Tax Act, 1961 — Section 139(1), 256(1), 256(2), 28, 36(1)
High Courts04 Jan 2005
Bijjo alias Brij Kishore Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1296 : (2005) 2 WLC 62
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jan 2005Allowed
Rajesh Kumar Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1162 : (2005) 1 WLC 762
Constitution of India, 1950 — Article 226