High Courts28 Jan 2005Dismissed
Shri Rahul Malt (P.) Ltd. Vs Rainbow Breweries Ltd.
Rajasthan High Court · (2008) 84 SCL 71
Companies Act, 1956 — Section 433, 439
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 42 of 45
High Courts27 Jan 2005
Vimala Devi and Others Vs Hanuman Sahay and Others
Rajasthan High Court · (2005) 2 ACC 494
High Courts27 Jan 2005Dismissed
Managing Committee, Sharda Sadan College Vs The Director, College Education and Others
Rajasthan High Court · (2005) 2 RLW 1132
High Courts27 Jan 2005
Rameshwar and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RCR(Criminal) 956 : (2005) 2 RLW 1015
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376, 376(2)(G)
High Courts27 Jan 2005
Radha Devi (Smt.) Vs State of Raj. and Another
Rajasthan High Court · (2005) 3 RLW 1775 : (2005) 2 WLC 220
High Courts27 Jan 2005
Commissioner of Income Tax Vs Smt. Sharmila Pandey
Rajasthan High Court · (2005) 197 CTR 561
Income Tax Act, 1961 — Section 132(1), 158BB(1), 158BC
High Courts27 Jan 2005Allowed
Mangi Lal Vs Union of India (UOI)
Rajasthan High Court · (2005) 3 RLW 2174
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67
High Courts25 Jan 2005Allowed
Vipin Anand and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 01 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 319, 397, 401Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts25 Jan 2005Allowed
Jaipal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 1363 : (2005) 2 WLC 228
High Courts25 Jan 2005Allowed
Ram Nath and Others Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 2276 : (2005) 2 WLC 351
Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Jan 2005Dismissed
Dungar Das Vs UCO Bank and Others
Rajasthan High Court · (2005) 3 LLJ 17 : (2005) 2 WLC 98
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts24 Jan 2005Allowed
S.N. Sharma Vs Nagar Nigam
Rajasthan High Court · (2005) 3 RLW 1771 : (2005) 2 WLC 57
High Courts24 Jan 2005
R.S.R.T.C. and Others Vs Sahabuddin and Another
Rajasthan High Court · (2005) 1 RLW 522 : (2005) 2 WLC 121
Industrial Disputes Act, 1947 — Section 33A
High Courts24 Jan 2005Dismissed
Vandana (Smt.) Vs Suresh Charan
Rajasthan High Court · AIR 2005 Raj 193 : (2005) 2 CivCC 142 : (2005) 3 RCR(Civil) 482 : (2005) 3 RLW 1517 : (2005) 2 WLC 137
Divorce Act, 1869 — Section 19Hindu Marriage Act, 1955 — Section 12, 13, 13(1), 19
High Courts24 Jan 2005Dismissed
Ghanshyam Saini Vs RPSC and Another
Rajasthan High Court · (2005) 3 RLW 2041 : (2005) 2 WLC 103
High Courts20 Jan 2005Dismissed
Rajbala (Smt.) Vs State and Another
Rajasthan High Court · (2005) 1 RLW 475 : (2005) WLC 158
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts20 Jan 2005
Bhanwar Lal Vs Lekhraj and Others
Rajasthan High Court · (2005) 2 ACC 886
Motor Vehicles Act, 1988 — Section 140, 147
High Courts19 Jan 2005Dismissed
Narmada Shankar Vs Bajrang Lal and Another
Rajasthan High Court · (2006) 1 CivCC 434 : (2005) 4 RLW 2557 : (2005) 4 WLC 654
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 10A
High Courts19 Jan 2005Dismissed
Union of India (UOI) and Others Vs Vishnu Lal Nai and Another
Rajasthan High Court · (2005) 3 RLW 1545 : (2005) 2 WLC 38
Constitution of India, 1950 — Article 227
High Courts19 Jan 2005Allowed
Ram Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 993 : (2005) 2 WLC 58
Industrial Disputes Act, 1947 — Section 17B, 25F, 25G, 25HRajasthan High Court Ordinance, 1949 — Ordinance 18