High Courts04 Feb 2005
Aristo Chemical Vs Rajasthan Wooltex
Rajasthan High Court · (2005) 63 SCL 81
Companies (Court) Rules, 1959 — Rule 177
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 41 of 45
High Courts04 Feb 2005
In Re: Spintex Tubes and Cons Ltd. (In Liquidation)
Rajasthan High Court · (2005) 64 SCL 194
Companies Act, 1956 — Section 530(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11
High Courts03 Feb 2005
Girdhari Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 3 BC 342
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Feb 2005Dismissed
State of Rajasthan and Others Vs Nathu Lal
Rajasthan High Court · AIR 2006 Raj 19 : (2005) 4 BC 475 : (2005) 2 RLW 1336 : (2005) 3 WLC 341
Contract Act, 1872 — Section 74Rajasthan Forest Act, 1953 — Section 85
High Courts03 Feb 2005Dismissed
Amar Chand Sharma Vs Smt. Sita Devi
Rajasthan High Court · (2005) 2 DMC 441 : (2005) 4 RCR(Civil) 465 : (2005) 3 RLW 1857 : (2005) 2 WLC 496
Criminal Procedure Code, 1973 (CrPC) — Section 397Hindu Marriage Act, 1955 — Section 13, 24, 25, 28, 28(2)
High Courts03 Feb 2005Allowed
Shaitan Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RCR(Criminal) 516 : (2005) 1 RLW 587 : (2005) WLC 215
Criminal Procedure Code, 1973 (CrPC) — Section 315
High Courts02 Feb 2005Dismissed
National Insurance Company Ltd. Vs Smt. Radha Bai and Others
Rajasthan High Court · (2005) 4 ACC 105 : (2006) ACJ 1241 : (2005) 2 CivCC 358 : (2005) 1 RLW 512 : (2005) 2 WLC 80
Motor Vehicles Act, 1988 — Section 149(2)
High Courts02 Feb 2005Allowed
Chhoti Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 2 RLW 983 : (2005) 4 WLC 230
High Courts02 Feb 2005
Commissioner of Wealth Tax Vs Smt. Kusum Bader
Rajasthan High Court · (2005) 276 ITR 569 : (2005) 2 RLW 1040 : (2005) 2 WLC 135
Wealth Tax Act, 1957 — Section 27(1), 27(3), 7(2)Wealth Tax Rules, 1957 — Rule 2A, 2B(2)
High Courts02 Feb 2005Dismissed
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1285 : (2005) 2 WLC 322
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts01 Feb 2005Allowed
Jai Clinic and Nursing Home Vs Smt. Beena Agrawal and Others
Rajasthan High Court · (2005) 3 RLW 1585 : (2005) 2 WLC 505
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 6(1)Rajasthan Rent Control Act, 2001 — Section 1(2), 32, 32(3), 6
High Courts01 Feb 2005
Manni and Others (Smt.) Vs Rajani and Others
Rajasthan High Court · (2005) 4 ACC 262 : (2005) 3 RCR(Civil) 371 : (2005) 3 RLW 1624 : (2005) 3 WLC 577
High Courts01 Feb 2005Dismissed
Chhotulal Vs Manak Devi
Rajasthan High Court · (2005) 3 BC 440 : (2006) 1 CTLJ 377 : (2005) 2 RLW 808 : (2005) 2 WLC 337
Companies Act, 1956 — Section 617Contract Act, 1872 — Section 23, 23AIncome Tax Act, 1961 — Section 154, 154(7), 269SS, 269T, 40A
High Courts01 Feb 2005Allowed
Umesh Kumar Soni Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 3 RLW 1936 : (2005) 2 WLC 240
Industrial Disputes Act, 1947 — Section 12(5)
High Courts01 Feb 2005Allowed
Ram Dayal Vs State of Rajasthan
Rajasthan High Court · (2005) 02 RAJ CK 0015
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2005Dismissed
National Insurance Co. Ltd. Vs Rukmani and Others
Rajasthan High Court · (2005) 2 ACC 334 : (2006) ACJ 2641 : (2004) WLC 310
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 173
High Courts28 Jan 2005Allowed
Swadeshi Polytex Ltd. Vs Jaipur Spinning and Weaving Mills Ltd.
Rajasthan High Court · (2005) 127 CompCas 235 : (2005) 6 CompLJ 448 : (2006) 66 SCL 428
Companies (Court) Rules, 1959 — Rule 177
High Courts28 Jan 2005Allowed
Anil Kumar Pareek and Others Vs The Chairman Raj. Rajya Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2006) 106 FLR 407 : (2005) 2 RLW 1269 : (2005) WLC 397
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12, Order 41 Rule 12(1)Constitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 375A, 376
High Courts28 Jan 2005Allowed
Indraraj and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 1861
Penal Code, 1860 (IPC) — Section 307, 326
High Courts28 Jan 2005
Khayali Lal Vs Mangi Lal
Rajasthan High Court · AIR 2006 Raj 26 : (2005) WLC 336
Rajasthan Money Lenders Act, 1963 — Section 2(16), 2(9), 22, 23, 26