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Rajasthan High Court judgments, 2005

885 judgments · page 29 of 45

High Courts02 May 2005

D.M. Singhvi Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 2005 Raj 280 : (2005) 2 RLW 1488 : (2005) 3 WLC 45

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80Constitution of India, 1950 — Article 131, 143, 226, 245, 246Inter State Water Disputes Act, 1956 — Section 11, 2, 3, 5(1), 7
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High Courts02 May 2005Allowed

Rama Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 4 RLW 2911 : (2005) 4 WLC 504

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 311, 46Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1)
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High Courts29 Apr 2005

Shankar Yadav Vs State

Rajasthan High Court · (2005) 3 RLW 1983 : (2005) 3 WLC 425

Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433A, 482Penal Code, 1860 (IPC) — Section 302
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High Courts28 Apr 2005Dismissed

LRS of Bhinva Ram Vs Sohan Ram

Rajasthan High Court · (2005) 3 CivCC 686 : (2005) 4 RLW 2433 : (2005) 4 WLC 34

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Contract Act, 1872 — Section 10, 14(1), 15, 2, 73Specific Relief Act, 1877 — Section 21
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High Courts26 Apr 2005Dismissed

Kailash Dan Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 1 RCR(Criminal) 488 : (2005) 4 RLW 2486 : (2006) WLC 22

Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 469, 471Penal Code, 1860 (IPC) — Section 166, 167, 204, 397, 401
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High Courts25 Apr 2005Allowed

Ram Kishan Yadav Vs State and Others

Rajasthan High Court · (2005) 3 RLW 1505 : (2005) 3 WLC 585

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6), 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 377
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High Courts25 Apr 2005

Jhandu Ram Vs State of Rajasthan

Rajasthan High Court · (2005) 2 RLW 1500 : (2005) 3 WLC 213

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts25 Apr 2005Dismissed

Aziz @ Azizulla Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 3056 : (2005) 3 RLW 1975 : (2005) 3 WLC 402

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 193, 302, 34
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