COURT ARCHIVE

Rajasthan High Court judgments, 2005

885 judgments · page 31 of 45

High Courts15 Apr 2005Dismissed

Sawailal and Another Vs State

Rajasthan High Court · (2005) 04 RAJ CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 341, 342, 354, 376, 376(2)

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High Courts13 Apr 2005Dismissed

Commissioner of Income Tax Vs First Point Finance Ltd.

Rajasthan High Court · (2006) 206 CTR 626 : (2006) 286 ITR 477

Income Tax Act, 1961 — Section 131, 260A, 68

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High Courts13 Apr 2005

S.C. Mittal and Others Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2005) 3 ACC 341 : (2006) ACJ 875 : (2005) 3 WLC 566

Motor Vehicles Act, 1988 — Section 173

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High Courts13 Apr 2005Allowed

Ganpat Tiwari and Others Vs Suraj Singh and Others

Rajasthan High Court · (2005) 3 ACC 573 : (2005) 3 CivCC 620 : (2005) 2 RLW 1471 : (2005) 3 WLC 600

Motor Vehicles Act, 1988 — Section 161, 166(3), 168Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts13 Apr 2005

Laxman Taneja Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 2 RLW 1271

Constitution of India, 1950 — Article 21

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High Courts13 Apr 2005Allowed

Mahesh Kumar Vs Ranveer and Another

Rajasthan High Court · (2005) 3 RCR(Criminal) 98 : (2005) 2 RLW 1174

Criminal Procedure Code, 1973 (CrPC) — Section 161, 451, 457Penal Code, 1860 (IPC) — Section 406, 410

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High Courts13 Apr 2005Allowed

Mool Chand Singh Rana Vs State of Rajasthan

Rajasthan High Court · (2005) 04 RAJ CK 0015

Penal Code, 1860 (IPC) — Section 435

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High Courts13 Apr 2005Allowed

Prahlad Vs State of Rajasthan

Rajasthan High Court · (2006) 1 RLW 26 : (2005) 2 WLC 579

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 341

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High Courts13 Apr 2005

S.C. Mittal and Others Vs R.S.R.T.C. and Others

Rajasthan High Court · (2005) 3 ACC 341

Motor Vehicles Act, 1988 — Section 173

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High Courts08 Apr 2005Dismissed

Manager Mittal Steel Manufacturing Company Vs Chotha Ram and Another

Rajasthan High Court · (2005) 3 RLW 1926 : (2005) 3 WLC 430

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F

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High Courts08 Apr 2005Dismissed

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (2005) 2 RLW 1177

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 37(1), 8

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High Courts08 Apr 2005Dismissed

State of Rajasthan Vs Rahim

Rajasthan High Court · (2005) 3 RCR(Civil) 491 : (2005) 2 RLW 1375 : (2005) 3 WLC 618

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 57

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High Courts08 Apr 2005

Mormal and Another Vs State of Rajasthan

Rajasthan High Court · (2005) 3 RLW 2103

Penal Code, 1860 (IPC) — Section 302, 376

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High Courts07 Apr 2005Dismissed

Rajasthan State Electricity Board and Others Vs Modern Syntex

Rajasthan High Court · (2006) 3 CivCC 644 : (2006) 3 RCR(Civil) 587 : (2006) 2 RLW 1438

Electricity Act, 1910 — Section 26, 26(6)

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High Courts07 Apr 2005

Shahid and Others Vs State of Rajasthan

Rajasthan High Court · (2005) 3 RLW 2095 : (2005) 3 WLC 198

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts07 Apr 2005Allowed

Ram Dev Vs State of Rajasthan

Rajasthan High Court · (2005) 2 RLW 1402 : (2005) WLC 684

Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 376, 511

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High Courts07 Apr 2005Dismissed

Commissioner of Income Tax Vs Plastopacks International (P) Ltd.

Rajasthan High Court · (2005) 196 CTR 70

Income Tax Act, 1961 — Section 43B, 80HH, 80I

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High Courts07 Apr 2005

Sharawan Singh Vs State of Rajasthan

Rajasthan High Court · (2005) 04 RAJ CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401, 97Penal Code, 1860 (IPC) — Section 109, 114, 376

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High Courts07 Apr 2005Allowed

Mahendra Kumar Vs State and Others

Rajasthan High Court · (2005) 3 RLW 1922 : (2005) 3 WLC 422

Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1), 2, 38, 38(1)

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High Courts07 Apr 2005Allowed

Mohd. Aslam Vs Shambhoo Singh and Others

Rajasthan High Court · (2005) 2 CivCC 767 : (2005) 3 RCR(Civil) 166 : (2005) 2 RLW 1400

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7

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